High Courts19 Nov 1931Dismissed
Gopal Saran Narain Singh Vs Sita Devi
Bombay High Court · (1932) 34 BOMLR 470
Contract Act, 1872 — Section 25(1)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,854 of 61,576
High Courts19 Nov 1931
Pyarelal Gokulprasad Vs Emperor
Bombay High Court · AIR 1932 Bom 194 : (1932) ILR (Bom) 192 : 137 Ind. Cas. 181
Bombay Prevention of Gambling Act, 1887 — Section 4(a)
High Courts19 Nov 1931Allowed
Saiyid Rashid Ahmad Vs Mussammat Anisa Khatun
Bombay High Court · (1932) 34 BOMLR 475
Privy Council19 Nov 1931
Saiyid Rashid Ahmad and another Vs Mt. Anisa Khatun and others
Privy Council · (1932) AIR(PC) 25
Privy Council19 Nov 1931
Maharaja Kumar Gopal Saran Narain Singh Vs Sita Devi
Privy Council · (1932) AIR(PC) 34
High Courts19 Nov 1931
Tallapragada Sadasivarayudu Vs Choppara Venkataswami and Others
Madras High Court · AIR 1932 Mad 289 : (1932) 35 LW 356 : (1932) 62 MLJ 598
High Courts18 Nov 1931
In Re: Chhagan Hargovan
Bombay High Court · AIR 1932 Bom 179 : (1932) 34 BOMLR 276 : 137 Ind. Cas. 27
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts18 Nov 1931
Rajendra Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 147
Penal Code, 1860 (IPC) — Section 149, 302
High Courts18 Nov 1931Dismissed
Brij Pal Singh and Another Vs Ram Naresh Singh and Others
Allahabad High Court · AIR 1932 All 325
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Nov 1931
Ganu Chandra Kashid Vs Emperor
Bombay High Court · AIR 1932 Bom 286 : (1932) ILR (Bom) 172 : 137 Ind. Cas. 174
Evidence Act, 1872 — Section 27
High Courts17 Nov 1931
Maruti Ramrao Chandavarkar Vs Mallapur Shri Gopal Krishna
Bombay High Court · AIR 1932 Bom 305 : (1932) 34 BOMLR 415
Civil Procedure Code, 1908 (CPC) — Section 92Registration Act, 1908 — Section 49
High Courts17 Nov 1931
Emperor Vs Ganu Chandra Kashid
Bombay High Court · (1932) 34 BOMLR 303
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 402
High Courts17 Nov 1931
Mt. Thakuri Vs Emperor
Patna High Court · AIR 1933 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 323
High Courts17 Nov 1931
Abdul Haque and Others Vs Secy. of State and Others
Patna High Court · AIR 1932 Patna 120
Bengal Tenancy Act, 1885 — Section 87Land Acquisition Act, 1894 — Section 54
High Courts17 Nov 1931Dismissed
Gopi Shanker Vs Mt. Lilawati and Others
Allahabad High Court · (1931) 11 AHC CK 0021
High Courts17 Nov 1931Allowed
Jagmohan Misir Vs Mendhai Dube and Another
Allahabad High Court · AIR 1932 All 164 : (1932) ILR (All) 375
Negotiable Instruments Act, 1881 (NI) — Section 118Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Nov 1931
Pervela Ramakrishniah Vs Pandiri Satyanandan and Others
Madras High Court · (1932) ILR (Mad) 704 : 137 Ind. Cas. 636 : (1932) 35 LW 302 : (1932) 62 MLJ 226
High Courts17 Nov 1931
Baijnath Karnani Vs Vallabhadas Damani
Madras High Court · AIR 1932 Mad 661 : (1932) 35 LW 763 : (1932) 62 MLJ 566
Civil Procedure Code, 1908 (CPC) — Section 2(6)
High Courts16 Nov 1931
In Re: Ram Dawan Singh, a Mukhtiar of Gorakhpur
Allahabad High Court · AIR 1932 All 232
Penal Code, 1860 (IPC) — Section 506
High Courts16 Nov 1931
Appathurai Chettiar (dead) represented by Arumugam Chettiar and Another Vs A.L.A.R.R.M.V. Vellayan Chettiar and Another
Madras High Court · AIR 1932 Mad 302 : (1932) ILR (Mad) 748 : 137 Ind. Cas. 879 : (1932) 35 LW 276 : (1932) 62 MLJ 236