High Courts09 Dec 1931
L.S.M. Govindaswami Pillai Vs Ramalingaswami Pillai and Others
Madras High Court · AIR 1932 Mad 321 : 137 Ind. Cas. 868 : (1932) 35 LW 360 : (1932) 62 MLJ 644
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,850 of 61,576
High Courts08 Dec 1931
Rama Aiyar and Another Vs S.P. Das Gupta
Calcutta High Court · AIR 1933 Cal 149
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0038
High Courts08 Dec 1931Allowed
Raghunandan Chaube Vs Bhuwal Tewari and Others
Allahabad High Court · AIR 1932 All 340 : (1932) ILR (All) 423 : 140 Ind. Cas. 178
Limitation Act, 1963 — Section 14
High Courts08 Dec 1931Dismissed
Niaz Ahmed Vs Phul Kunwar
Allahabad High Court · AIR 1932 All 336 : (1932) ILR (All) 428
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1931Dismissed
Mahadeo Pandey and Others Vs Emperor
Allahabad High Court · (1931) 12 AHC CK 0027
High Courts08 Dec 1931
Ali Husain and Another Vs Lachmi Narain Mahajan and Others
Allahabad High Court · (1931) 12 AHC CK 0017
High Courts07 Dec 1931
Emperor Vs Bepin Behari Ganguly
Calcutta High Court · AIR 1932 Cal 549
Penal Code, 1860 (IPC) — Section 117, 147
High Courts07 Dec 1931
Nandalal Ganguli Vs Dasarathi Mukerjee and Others
Calcutta High Court · AIR 1932 Cal 534
Limitation Act, 1963 — Section 5
High Courts07 Dec 1931Dismissed
Krishna Chandra Gajapati Vs Challa Ramanna
Bombay High Court · (1932) 34 BOMLR 508
High Courts07 Dec 1931
Nagarmal Marwari Vs Emperor
Patna High Court · 139 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 186, 188
High Courts07 Dec 1931
Nagarmal Marwari and Others Vs Emperor
Patna High Court · AIR 1932 Patna 279
Penal Code, 1860 (IPC) — Section 186
High Courts07 Dec 1931
Firangi Rai Vs Emperor
Patna High Court · 143 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118
High Courts07 Dec 1931Dismissed
Ram Khelawan Vs Sheo Nandan and Others
Allahabad High Court · (1931) 12 AHC CK 0024
High Courts07 Dec 1931Dismissed
Emperor Vs Sikhdar
Allahabad High Court · AIR 1932 All 441 : (1932) ILR (All) 411
High Courts07 Dec 1931
Kallu Mal Vs Ch. Bikramajit Singh
Allahabad High Court · (1931) 12 AHC CK 0013
High Courts07 Dec 1931
Syed Ahmad Vs H.E. Barlow and Others
Allahabad High Court · AIR 1932 All 223
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1931Dismissed
Moreshwar Pandharinath Babare Vs Umraosing Mahalalsing
Bombay High Court · AIR 1932 Bom 397 : (1932) 34 BOMLR 778 : 140 Ind. Cas. 248
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)
High Courts04 Dec 1931Dismissed
Lakshmibai Anant Kondkar Vs Jagannath Ravji Kondkar
Bombay High Court · AIR 1932 Bom 222 : (1932) 34 BOMLR 447 : (1932) ILR (Bom) 202
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 103
High Courts04 Dec 1931Allowed
Thakur Bageshwari Charan Singh Vs Thakurain Jagarnath Kuari
Bombay High Court · (1932) 34 BOMLR 463
Limitation Act, 1908 — Section 19Registration Act, 1908 — Section 17