High Courts17 Dec 1931
Lachman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0010
JUDGMENT DATABASE
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High Courts17 Dec 1931
Bhagauti Shukul and Others Vs Chandrika Prasad Kueri
Allahabad High Court · (1931) 12 AHC CK 0009
High Courts17 Dec 1931
Commissioner of Income Tax Vs R. Panchapakesa Ayyar
Madras High Court · AIR 1932 Mad 424
High Courts17 Dec 1931
The Commissioner of Income Tax Vs R. Panchapakesa Aiyar
Madras High Court · 137 Ind. Cas. 557 : (1932) 35 LW 777 : (1932) 62 MLJ 656
Income Tax Act, 1961 — Section 4(1)
High Courts17 Dec 1931
In Re: Vellamoonji Goundan
Madras High Court · (1932) ILR (Mad) 711 : 137 Ind. Cas. 863 : (1932) 35 LW 542 : (1932) 62 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)Evidence Act, 1872 — Section 29
High Courts16 Dec 1931
Chand Khan Vs Emperor
Calcutta High Court · AIR 1932 Cal 489
Calcutta Police Act, 1866 — Section 54A
High Courts16 Dec 1931Dismissed
Paran Chandra Sen and Others Vs Blackwood and Blackwood and Co., Decree-Holders
Calcutta High Court · (1931) 12 CAL CK 0002
High Courts16 Dec 1931
Corporation of Municipal Commissioners of Ranchi Vs Musammat Mungia
Patna High Court · 139 Ind. Cas. 104
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts16 Dec 1931
Corporation of Municipal Commissioners Vs Mt. Mungia
Patna High Court · AIR 1932 Patna 220
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts16 Dec 1931Dismissed
Swami Parmarath Gir Vs Ramsarup Singh alias Trigunanand
Allahabad High Court · (1931) 12 AHC CK 0036
High Courts16 Dec 1931Dismissed
(Swain) Paramarath Gir Vs Ram Sarup Singh
Allahabad High Court · (1931) 12 AHC CK 0033
High Courts16 Dec 1931Dismissed
Ajodhya Chaudhari and Others Vs Ram Dayal Tewari
Allahabad High Court · (1931) 12 AHC CK 0032
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsara Rasam Co., Ltd.
Madras High Court · 138 Ind. Cas. 273 : (1932) 36 LW 36
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsararasam Co., Ltd.
Madras High Court · AIR 1932 Mad 437 : (1932) 63 MLJ 11
Income Tax Act, 1961 — Section 10(2)(ix)
High Courts16 Dec 1931
Yeditha Bhupathi Raju Garu Vs Nyapati Subba Rao Pantulu Garu
Madras High Court · AIR 1932 Mad 410 : (1932) ILR (Mad) 646 : (1932) 35 LW 673 : (1932) 62 MLJ 472
Madras Estates Land Act, 1908 — Section 112Madras Local Boards Act, 1884 — Section 88
High Courts16 Dec 1931
The Commissioner of Income Tax Vs Rajah Inugenti Rajagopala Venkata Narasimha Rayanim Bahadur Varu
Madras High Court · AIR 1932 Mad 436 : (1932) ILR (Mad) 830 : (1932) 36 LW 17 : (1932) 63 MLJ 20
Madras Estates Land Act, 1908 — Section 61
High Courts16 Dec 1931
V.V.R. Firm Vs The Commissioner of Income Tax
Madras High Court · (1932) 36 LW 165 : (1932) 63 MLJ 227
High Courts16 Dec 1931
The Commissioner of Income Tax Vs A. Rm. A.L.A. Arunachalam Chettiar
Madras High Court · AIR 1932 Mad 433 : (1932) ILR (Mad) 827 : (1932) 36 LW 20 : (1932) 63 MLJ 236
Income Tax Act, 1961 — Section 22(3)
High Courts15 Dec 1931Allowed
Mohammad Ejaz Husain Vs Mohammad Iftikhar Husain
Bombay High Court · (1932) 34 BOMLR 528
Guardians and Wards Act, 1990 — Section 10
High Courts15 Dec 1931
Raj Kumar Sen Chowdhury Vs Ram Sundar Shaha
Bombay High Court · (1932) 34 BOMLR 526