High Courts23 Dec 1931Allowed
Sheo Pujan Upadhiya and Others Vs Bhagwat Prasad Singh and Others
Allahabad High Court · (1931) 12 AHC CK 0026
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,847 of 61,576
High Courts23 Dec 1931
Raghunath Prasad and Another Vs Jwala Prasad and Others
Allahabad High Court · AIR 1932 All 539
Agra Tenancy Act, 1926 — Section 14(5)
High Courts22 Dec 1931
The Superintendent and Remembrancer of Legal Affairs Vs Ludur Chandra Das
Calcutta High Court · AIR 1932 Cal 465 : 136 Ind. Cas. 137
Opium Act, 1878 — Section 9(c)
High Courts22 Dec 1931
Secy. of State Vs (Chowdhury) Biswambhur Das, Prohoraj Mahapatra and Another
Calcutta High Court · AIR 1932 Cal 638
Village Chaukidari Act, 1870 — Section 58
High Courts22 Dec 1931
Bacha Singh Vs Daro Singh
Patna High Court · AIR 1932 Patna 284
Bengal Tenancy Act, 1885 — Section 148A, 158B(2), 167
High Courts21 Dec 1931Disposed Of
Shantilal Vs Ram Gopal
Allahabad High Court · (1931) 12 AHC CK 0037
High Courts21 Dec 1931Dismissed
Ganeshi Lal Vs Bansi Dhar and Others
Allahabad High Court · AIR 1933 All 84 : 140 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Dec 1931
Mohammad Abdul Jamil Vs Manzoor Ahmad and Others
Allahabad High Court · AIR 1932 All 572
Easements Act, 1882 — Section 54
High Courts21 Dec 1931
Shanti Lal Vs Ram Gopal
Allahabad High Court · AIR 1932 All 239
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1931
Sohan Pal Vs Musatafa Hussain and Others
Allahabad High Court · 140 Ind. Cas. 96
High Courts18 Dec 1931Dismissed
Sundrabai Hanmantrao Kulkarni Vs Hanmant Gurunath Kulkarni
Bombay High Court · AIR 1932 Bom 398 : (1932) 34 BOMLR 802 : (1932) ILR (Bom) 298 : 140 Ind. Cas. 235
Evidence Act, 1872 — Section 42
High Courts18 Dec 1931
Rajendra Nath Kanrar Vs Kamal Krishna Kundu Chowdhury
Calcutta High Court · AIR 1932 Cal 558
Limitation Act, 1963 — Section 5
High Courts18 Dec 1931Allowed
Lachhmi Narain Girdhari Lal Vs Mansa Ram Murlidhar and Another
Allahabad High Court · AIR 1933 All 82
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts18 Dec 1931
Abdul Wahab Vs Mt. Sughra Begum
Allahabad High Court · AIR 1932 All 248 : (1932) ILR (All) 455 : 136 Ind. Cas. 619
High Courts17 Dec 1931
Basanta Kumar Choudhury and Another Vs Baikuntha Nath Chakravarty and Another
Calcutta High Court · AIR 1932 Cal 555
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Dec 1931
H. Birks Vs Emperor
Calcutta High Court · AIR 1932 Cal 488
Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts17 Dec 1931
Brahmadeo Bharthi Vs Ramanand Brahmachari
Patna High Court · AIR 1933 Patna 70
High Courts17 Dec 1931Allowed
Lala Lachhman Das Vs Lakshmi Narain and Others
Allahabad High Court · (1931) 12 AHC CK 0035
High Courts17 Dec 1931Dismissed
Kapoor Chand and Another Vs Jawahar Lal and Others
Allahabad High Court · AIR 1933 All 154
Civil Procedure Code, 1908 (CPC) — Section 115