JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,845 of 61,576

High Courts11 Jan 1932Disposed Of

Brij Lal Vs Emperor

Allahabad High Court · AIR 1932 All 367

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High Courts11 Jan 1932Allowed

Paras Ram Chaubey and Another Vs Sheo Dhan Pandey and Others

Allahabad High Court · (1932) 01 AHC CK 0014

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High Courts08 Jan 1932

Narayan Chandra Ganguli Vs Harish Chandra Saha

Calcutta High Court · AIR 1933 Cal 185

Penal Code, 1860 (IPC) — Section 500

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High Courts08 Jan 1932

Abdul Gafur Bhuiya Vs Badial Haque and Others

Calcutta High Court · AIR 1932 Cal 588

Registration Act, 1908 — Section 32, 77

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High Courts08 Jan 1932

Umesh Chunder Seal Vs G.M. Falkner and Others

Calcutta High Court · AIR 1932 Cal 621

Presidency Towns Insolvency Act, 1909 — Section 36

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High Courts08 Jan 1932

Basanta Kumar Choudhury Vs Sylhet Loan Co., Ltd.

Calcutta High Court · AIR 1932 Cal 576

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts08 Jan 1932

Nitai Dutta Vs Bishun Lal Sao

Patna High Court · AIR 1932 Patna 255 : 139 Ind. Cas. 810

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High Courts08 Jan 1932Dismissed

Chaudhri Gulab Singh Vs Raghubir Saran and Others

Allahabad High Court · AIR 1932 All 369 : 140 Ind. Cas. 499

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High Courts08 Jan 1932

Ram Sahai Vs Debi Din

Allahabad High Court · AIR 1932 All 614 : (1932) ILR (All) 482 : 139 Ind. Cas. 170

Bundelkhand Land Alienation Act, 1903 — Section 16Civil Procedure Code, 1908 (CPC) — Section 2

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High Courts07 Jan 1932

Geoffey Cornwallis Montogomery Vs Sikdar Iron Works Ltd.

Calcutta High Court · AIR 1932 Cal 691

Companies Act, 1956 — Section 179, 190

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High Courts07 Jan 1932Dismissed

Zarina Bibi Vs Wazuddi

Calcutta High Court · (1932) 01 CAL CK 0005

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High Courts07 Jan 1932Allowed

Montgomery Vs Sikdar Iron Works Ltd.

Calcutta High Court · (1932) 01 CAL CK 0003

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High Courts07 Jan 1932Dismissed

Basdeo Prasad Vs Mt. Sakina Begum and Others

Allahabad High Court · AIR 1933 All 73 : 140 Ind. Cas. 106

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High Courts07 Jan 1932Dismissed

Chaube Bhan Dat Vs Chube Moti Lal

Allahabad High Court · (1932) 01 AHC CK 0037

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High Courts07 Jan 1932Dismissed

Jagdish Narain and Another Vs Hazari Lal

Allahabad High Court · (1932) 01 AHC CK 0015

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High Courts06 Jan 1932

Firm Bhila Shah Narsingh Das Vs Firm Gian Chand Durga Das

Jammu And Kashmir High Court · (1932) 01 J&K CK 0002

Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 50(2)

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High Courts06 Jan 1932Dismissed

Emperor Vs Vasudeo Balwant Gogte

Bombay High Court · (1932) 34 BOMLR 571 : (1932) ILR (Bom) 434

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 307

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High Courts06 Jan 1932

Bideshi Mian and Others Vs Emperor

Patna High Court · AIR 1932 Patna 155

Criminal Tribes Act, 1911 — Section 3, 4

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High Courts06 Jan 1932Disposed Of

Puttoo Lal and Others Vs Munshi Lal and Others

Allahabad High Court · (1932) 01 AHC CK 0031

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High Courts06 Jan 1932Dismissed

Mt. Bhagwanti Vs Mt. Dhanwani and Others

Allahabad High Court · AIR 1932 All 319 : 140 Ind. Cas. 68

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