High Courts14 Jan 1932
Israil Vs Emperor
Calcutta High Court · AIR 1932 Cal 536
Penal Code, 1860 (IPC) — Section 304
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,844 of 61,576
High Courts14 Jan 1932
Mahomed Ali and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 194
Penal Code, 1860 (IPC) — Section 366, 366A
High Courts14 Jan 1932Allowed
Vithagouda Lingappa Sardesai Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 442 : (1932) 34 BOMLR 818 : 140 Ind. Cas. 242
Bombay Watan Act, 1886 — Section 34
High Courts14 Jan 1932
J. Agarwala Vs Emperor
Patna High Court · AIR 1932 Patna 188
Factories Act, 1948 — Section 41(h), 41(j)
High Courts12 Jan 1932
Surendra Nath Lahiri Vs Jnanendra Nath Lahiri
Calcutta High Court · AIR 1932 Cal 574
High Courts12 Jan 1932
In Re: Muni Kantivijayaji
Bombay High Court · (1932) 34 BOMLR 587 : (1932) ILR (Bom) 260
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Jan 1932Dismissed
Kadiyala Venkata Sabamma Vs Katreddi Ramayya
Bombay High Court · (1932) 34 BOMLR 764
Evidence Act, 1872 — Section 41, 91Probate and Administration Act, 1881 — Section 4
High Courts12 Jan 1932
In Re: Dattatraya Govind Haldankar
Bombay High Court · AIR 1932 Bom 537 : (1932) 34 BOMLR 1156 : (1932) ILR (Bom) 519
High Courts12 Jan 1932Allowed
Ram Singh and Others Vs Baldeo Prasad and Others
Allahabad High Court · (1932) 01 AHC CK 0046
High Courts12 Jan 1932Dismissed
B. Brij Gopal Vs B. Suraj Karan and Others
Allahabad High Court · AIR 1932 All 560
High Courts12 Jan 1932Dismissed
Kr. Bhagwant Singh Vs Bhao Singh and Another
Allahabad High Court · AIR 1932 All 337 : (1932) ILR (All) 490
High Courts12 Jan 1932Allowed
Munna Lall and Sons Vs Official Receiver
Allahabad High Court · AIR 1932 All 550 : 137 Ind. Cas. 208
High Courts12 Jan 1932
Devidan Sowcar and Another Vs Janaki Ammal and Others
Madras High Court · AIR 1932 Mad 428 : (1932) 35 LW 625 : (1932) 62 MLJ 632
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts11 Jan 1932
Sudam Chandra Bag Vs Emperor
Calcutta High Court · AIR 1933 Cal 148
Criminal Procedure Code, 1898 (CrPC) — Section 494Dangerous Drugs Act, 1930 — Section 14
High Courts11 Jan 1932
Nagendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1932 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409, 477A
High Courts11 Jan 1932
Nagendra Nath Sen Gupta Vs Emperor
Calcutta High Court · 136 Ind. Cas. 136
Criminal Procedure Code, 1898 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 409, 477A
High Courts11 Jan 1932
Emperor Vs Vithaldas Moolji
Bombay High Court · (1932) 34 BOMLR 584 : (1932) ILR (Bom) 220
Criminal Procedure Code, 1898 (CrPC) — Section 37A(5)
High Courts11 Jan 1932
Bank of Bihar Ltd. Vs Ramghulam Singh and Another
Patna High Court · AIR 1933 Patna 207 : 143 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 2, 31, 34
High Courts11 Jan 1932
Jitan Singh Vs Secy. of State and Another
Patna High Court · AIR 1933 Patna 62