High Courts19 Jan 1932
Tunugantla China Venkatappayya Vs Chilankuri Punnayya (dead) and Others
Madras High Court · (1933) 38 LW 257 : (1933) 65 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,843 of 61,576
High Courts19 Jan 1932
Nalam Subramaniam Vs Devara Ramaswami and Others
Madras High Court · (1932) ILR (Mad) 720 : (1932) 62 MLJ 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadar Meera Ambalam and Others
Madras High Court · 138 Ind. Cas. 354
High Courts18 Jan 1932
Satgur Parsad Vs Har Narain Das
Bombay High Court · (1932) 34 BOMLR 771
Contract Act, 1872 — Section 65Trusts Act, 1882 — Section 88
High Courts18 Jan 1932
Joges Chandra Khasnavis and Others Vs Prasanna Kumar Majumdar and Others
Calcutta High Court · AIR 1932 Cal 664
High Courts18 Jan 1932Dismissed
M. Amir Hasan Khan Vs H. Mohammad Nazir Hasan and Another
Allahabad High Court · AIR 1932 All 345 : (1932) ILR (All) 499
High Courts18 Jan 1932
Bhaskaru Pantalu Manikyaswami and Another Vs Mudagal Lakamma and Others
Madras High Court · 138 Ind. Cas. 84
High Courts18 Jan 1932
J. Rama Rao and Another Vs Katta Venkatannagiri Srinivasiah
Madras High Court · AIR 1932 Mad 417 : 137 Ind. Cas. 799 : (1932) 35 LW 395
Transfer of Property Act, 1882 — Section 2
High Courts18 Jan 1932
The Commissioner of Income Tax Vs Mrs. J.V. Saldanha
Madras High Court · (1932) ILR (Mad) 891 : (1932) 35 LW 735 : (1932) 62 MLJ 600
High Courts18 Jan 1932
Bhaskaru Pantalu Manikayaswami Vs Mudagal Lakamma
Madras High Court · AIR 1932 Mad 432 : (1932) 35 LW 392
Limitation Act, 1963 — Article 22
High Courts18 Jan 1932
Commissioner of Income Tax Vs Mrs. J.V. Saldhana
Madras High Court · AIR 1932 Mad 378
High Courts16 Jan 1932Allowed
Maharaja Bir Bikram Kishore Manikya Bahadur Vs Sujat Ali and Others
Calcutta High Court · (1932) 01 CAL CK 0020
High Courts15 Jan 1932
Bhagvan Manaji Marwadi Vs Hiraji Premaji Marwadi
Bombay High Court · AIR 1932 Bom 516 : (1932) 34 BOMLR 1112 : 140 Ind. Cas. 519
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Limitation Act, 1908 — Article 182Succession Act, 1925 — Section 214(b)
High Courts15 Jan 1932
Krisnabai Vs Framroz Edulji Dinshaw
Bombay High Court · AIR 1932 Bom 543 : (1932) 34 BOMLR 834 : (1932) ILR (Bom) 526 : 140 Ind. Cas. 254
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts15 Jan 1932Allowed
In Re: B. Bhagwati Prasad Rais
Allahabad High Court · (1932) 01 AHC CK 0042
High Courts15 Jan 1932
J.J. Martis Vs Cuthbert D'Souza
Madras High Court · AIR 1932 Mad 390 : (1932) ILR (Mad) 627 : 137 Ind. Cas. 26 : (1932) 35 LW 518 : (1932) 62 MLJ 538
Stamp Act, 1899 — Section 37
High Courts14 Jan 1932
Muhammad Ali and Others Vs Emperor
Calcutta High Court · 145 Ind. Cas. 925
Penal Code, 1860 (IPC) — Section 366, 366A, 368
High Courts14 Jan 1932
Irpan Ali Laskar Vs Jogendra Chandra Das Patni and Others
Calcutta High Court · AIR 1932 Cal 708
Evidence Act, 1872 — Section 91, 92