High Courts21 Jan 1932
Sonatan Dafadar Vs Daulat Gazi and Others
Calcutta High Court · AIR 1932 Cal 571
Bengal Tenancy Act, 1885 — Section 160, 160(d), 85
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,842 of 61,576
High Courts21 Jan 1932Dismissed
Antu Navaji Salunke Vs Yeshvant Bala Gaikwad
Bombay High Court · AIR 1932 Bom 430 : (1932) 34 BOMLR 811 : 140 Ind. Cas. 258
High Courts21 Jan 1932
Emperor Vs G.G. Munshi
Bombay High Court · AIR 1932 Bom 427 : (1932) 34 BOMLR 595 : (1932) ILR (Bom) 264
Criminal Procedure Code, 1898 (CrPC) — Section 438Prevention of Cruelty to Animals Act, 1890 — Section 3(a)
High Courts21 Jan 1932Dismissed
B. Nand Kishore Vs Behari Lal and Others
Allahabad High Court · AIR 1932 All 600 : 140 Ind. Cas. 470
Contract Act, 1872 — Section 253
High Courts21 Jan 1932Dismissed
Mt. Fatima Begam and Others Vs Bansidhar and Others
Allahabad High Court · (1932) 01 AHC CK 0039
High Courts21 Jan 1932
Harakh Chand Vs Mt. Sajida Begum and Others
Allahabad High Court · AIR 1932 All 436 : (1932) ILR (All) 521
High Courts21 Jan 1932
In Re: Pachaimuthu alias Chinnapayyan and Others
Madras High Court · (1932) ILR (Mad) 715 : 137 Ind. Cas. 810 : (1932) 35 LW 671 : (1932) 62 MLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts20 Jan 1932Dismissed
Shankar Narayan More Vs Tukaram Ranu Bagal
Bombay High Court · AIR 1932 Bom 438 : (1932) 34 BOMLR 808 : 140 Ind. Cas. 256
High Courts20 Jan 1932
Jamnadas Parbhudas Vs Bai Soonabai
Bombay High Court · AIR 1932 Bom 622 : (1932) 34 BOMLR 1405
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts20 Jan 1932Allowed
Pt. Sidh Nath Tewari Vs Tej Bahadur Singh and Others
Allahabad High Court · (1932) 01 AHC CK 0018
High Courts20 Jan 1932
Pandit Sidh Nath Tewari Vs Tegh Bahadur Singh
Allahabad High Court · 138 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Section 73Civil Procedure Code, 1908 (CPC) — Section 73Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Jan 1932
Nalam Subramanyam Vs Devara Ramaswami and Others
Madras High Court · AIR 1932 Mad 372 : 137 Ind. Cas. 28 : (1932) 35 LW 538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Tunuguntla China Venkatappayya Vs Chilankuri Punnayya and Others
Madras High Court · AIR 1933 Mad 631 : 145 Ind. Cas. 346
High Courts19 Jan 1932
Padamchand Pannalal Vs Bhicumchand Chururia and Others
Calcutta High Court · AIR 1932 Cal 661 : 139 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 62
High Courts19 Jan 1932
Golam Asphia and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 295
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jan 1932
In Re: Ahmed Alimahomed Khoja
Bombay High Court · AIR 1932 Bom 613 : (1932) 34 BOMLR 1398
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts19 Jan 1932Allowed
Sita Ram and Another Vs B. Jado Rai and Others
Allahabad High Court · (1932) 01 AHC CK 0028
High Courts19 Jan 1932Dismissed
Mt. Hankar Kunwari Vs B. Ishwar Dayal Singh
Allahabad High Court · (1932) 01 AHC CK 0017
High Courts19 Jan 1932
Girdhari Lal and Another Vs Firm Bishnu Chand
Allahabad High Court · (1932) 01 AHC CK 0008
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadarmeera Ambalam and Others
Madras High Court · (1932) 35 LW 366 : (1932) 62 MLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 144