High Courts29 Jan 1932
Kumarasami Mudaliar Vs Narayansami and Others
Madras High Court · AIR 1932 Mad 762 : (1932) 36 LW 186
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,840 of 61,576
High Courts28 Jan 1932
Parshottam Dahyabhai Dave and Others Vs Desaibhai Chinthabhai Patel
Bombay High Court · AIR 1932 Bom 459
High Courts28 Jan 1932
Radha Krishna Thakur and Another Vs Official Receiver, Dinesh Chandra Roy Chowdhury
Calcutta High Court · AIR 1932 Cal 642
Provincial Insolvency Act, 1920 — Section 4, 53Transfer of Property Act, 1882 — Section 53
High Courts28 Jan 1932
Bijoy Krishna Basu and Others Vs Benode Behari Pramanik and Others
Calcutta High Court · AIR 1932 Cal 479
Specific Relief Act, 1877 — Section 9
High Courts28 Jan 1932
Badulla Howladar and Others Vs Aminaddi Chaukidar and Others
Calcutta High Court · AIR 1932 Cal 507
High Courts28 Jan 1932
Aswini Kumar Das Vs Sasanka Mohan Bose
Calcutta High Court · AIR 1932 Cal 750 : 140 Ind. Cas. 66
Criminal Procedure Code, 1898 (CrPC) — Section 522(1)Penal Code, 1860 (IPC) — Section 448
High Courts28 Jan 1932
Manmatha Nath Vs Rakhal Chandra Mandal and Another
Calcutta High Court · AIR 1933 Cal 215
High Courts28 Jan 1932Dismissed
Parshottam Dahyabhai Dave Vs Desaibhai Chunthabhai Patel
Bombay High Court · (1932) 34 BOMLR 852
High Courts28 Jan 1932Dismissed
Pandurang Sakharam Thakur Vs Narmadabai Ramkrishna Keluskar
Bombay High Court · AIR 1932 Bom 571 : (1932) 34 BOMLR 1209 : (1932) ILR (Bom) 395 : 140 Ind. Cas. 200
Transfer of Property Act, 1882 — Section 123
High Courts28 Jan 1932
Ramchandra Hanmant Deshpande Vs Adiveppa Ningappa Jakkannavar
Bombay High Court · AIR 1932 Bom 577 : (1932) 34 BOMLR 1131 : 140 Ind. Cas. 557
Bombay Land Revenue Code, 1879 — Section 83
High Courts28 Jan 1932
Brajasunder Das Vs Radha Prasad Bhagat
Patna High Court · AIR 1932 Patna 306
Limitation Act, 1963 — Article 182 Schedule 1
High Courts28 Jan 1932
Rameshwar Singh Bahadur Vs Ram Charan Shhu and Others
Patna High Court · AIR 1932 Patna 327
High Courts28 Jan 1932
Mrs. Hanna Estellee Dear Christian Vs Colin Macgregor Dear Murray
Patna High Court · AIR 1933 Patna 135 : 148 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts28 Jan 1932Disposed Of
(Bohra) Reoti Prasad Vs Kunji Lal
Allahabad High Court · AIR 1933 All 90 : (1932) ILR (All) 539
High Courts28 Jan 1932Allowed
Musammat Anandi Devi Vs Mohan Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0047
High Courts28 Jan 1932Allowed
Mt. Anandi Devi Vs Mohan Lal and Others
Allahabad High Court · (1932) 01 AHC CK 0032
High Courts28 Jan 1932
A.S. Radhakrishna Ayyar Vs Emperor
Madras High Court · AIR 1932 Mad 511 : (1932) 35 LW 753
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts28 Jan 1932
Kuppuswami Mudali and Others Vs Emperor
Madras High Court · AIR 1932 Mad 501 : (1932) 36 LW 407
Penal Code, 1860 (IPC) — Section 143, 147
High Courts28 Jan 1932
In Re: A.S. Radhakrishna Aiyar
Madras High Court · (1932) ILR (Mad) 791 : (1932) 63 MLJ 380
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts27 Jan 1932
Baliarsimhuni Sanyasi Raju and Others Vs Gadagamma Venkatapathi
Madras High Court · 138 Ind. Cas. 68 : (1932) 35 LW 390