High Courts04 Feb 1932
Ramizaddin Basar and Others Vs Naimaddi Basar and Others
Calcutta High Court · AIR 1933 Cal 339
Bengal Tenancy Act, 1885 — Section 163(2)(b)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,838 of 61,576
High Courts04 Feb 1932
Upendra Kishore Sarkar Vs Shaik Khalil Fakir and Others
Calcutta High Court · AIR 1932 Cal 568
Bengal Tenancy Act, 1885 — Section 21, 48(c), 49
High Courts04 Feb 1932
Kshitish Chandra Roy Vs Emperor
Calcutta High Court · AIR 1932 Cal 547
Penal Code, 1860 (IPC) — Section 124A
High Courts04 Feb 1932Dismissed
Bai Sada Parshottam Vs Gangaram Becher
Bombay High Court · AIR 1932 Bom 484 : (1932) 34 BOMLR 936
Bombay Land Revenue Code, 1879 — Section 84
High Courts04 Feb 1932
Shaikh Yakub Harunkhan Vs Mahadev Narayan Prabhu Desai
Bombay High Court · AIR 1932 Bom 509 : (1932) 34 BOMLR 987
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(1), Order 21 Rule 22(2)
High Courts04 Feb 1932
Syed Mohammad Ismail Vs Janaki Saran Singh and Others
Patna High Court · AIR 1932 Patna 275
High Courts04 Feb 1932Dismissed
Makkhan Lal and Others Vs Mt. Sardar Kunwar and Another
Allahabad High Court · (1932) 02 AHC CK 0023
High Courts04 Feb 1932
S.K.M. Sivasubramania Nadar Vs S.S.K. Subramania Nadar and Another
Madras High Court · AIR 1932 Mad 409 : (1932) 35 LW 393
Court Fees Act, 1870 — Section 7(11)(cc)
High Courts04 Feb 1932
Nannier and Another Vs Dasalier
Madras High Court · AIR 1932 Mad 505 : (1932) ILR (Mad) 795 : (1932) 35 LW 760 : (1932) 62 MLJ 738
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 323
High Courts03 Feb 1932
Chintakayala Thammayya Naidu Vs Chintakayala Venkataramanamma and Another
Madras High Court · (1932) ILR (Mad) 641 : (1932) 35 LW 618 : (1932) 62 MLJ 541
Land Acquisition Act, 1894 — Section 18
High Courts03 Feb 1932
Debi Proshad Kalwar Vs Emperor
Calcutta High Court · AIR 1932 Cal 455
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 114, 302, 34, 379
High Courts03 Feb 1932
Sheshaiyer Rajamanner Aiyer Vs Madanmohan Patnaik
Patna High Court · 139 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts03 Feb 1932Dismissed
Lal Bahadur Vs Emperor
Allahabad High Court · AIR 1933 All 42 : 140 Ind. Cas. 97
Penal Code, 1860 (IPC) — Section 109, 418, 420
High Courts03 Feb 1932Allowed
Gobardhan Das Vs Dau Dayal
Allahabad High Court · (1932) 02 AHC CK 0031
High Courts03 Feb 1932Disposed Of
Raghunandan and Others Vs Shew Nandan and Others
Allahabad High Court · (1932) 02 AHC CK 0008
High Courts02 Feb 1932
Nabadwip Chandra Das and Others Vs Loke Nath Roy and Others
Calcutta High Court · AIR 1933 Cal 212
Civil Procedure Code, 1908 (CPC) — Section 64Transfer of Property Act, 1882 — Section 122, 41, 43, 59
High Courts02 Feb 1932
Saroj Bandhu Bhaduri Vs Jnanada Sundari Debya and Another
Calcutta High Court · AIR 1932 Cal 720 : 140 Ind. Cas. 263
Contract Act, 1872 — Section 25
High Courts02 Feb 1932
In Re: Cook and Kelvey
Calcutta High Court · AIR 1932 Cal 736 : 140 Ind. Cas. 57
Stamp Act, 1899 — Section 31, 57
High Courts02 Feb 1932
Kader Bux Omer Hyat Vs Bukt Behari and Another
Calcutta High Court · AIR 1932 Cal 768 : 140 Ind. Cas. 751
Contract Act, 1872 — Section 239
High Courts02 Feb 1932
Pabna Dhanabhandar Co. Ltd. Vs Foyezuddin Mia and Others
Calcutta High Court · AIR 1932 Cal 716 : 140 Ind. Cas. 252
Limitation Act, 1963 — Article 112