JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,836 of 61,576

High Courts16 Feb 1932Allowed

Mt. Naziran Vs Emperor

Allahabad High Court · (1932) 02 AHC CK 0005

Read judgment

High Courts16 Feb 1932

Badri Pande Vs Chhangur Pandey

Allahabad High Court · AIR 1933 All 102 : 140 Ind. Cas. 113

Read judgment

High Courts15 Feb 1932

Saraswati Debi Vs Narayan Das Chatterjee

Calcutta High Court · AIR 1932 Cal 698

Criminal Procedure Code, 1898 (CrPC) — Section 488

Read judgment

High Courts15 Feb 1932

Ghyasuddin Ahmad and Others Vs Emperor

Patna High Court · AIR 1932 Patna 215

Penal Code, 1860 (IPC) — Section 148, 149, 324

Read judgment

High Courts15 Feb 1932

Banarsi Prasad Vs Hare Kishun Radhey Kishun

Patna High Court · AIR 1932 Patna 317

Civil Procedure Code, 1908 (CPC) — Section 144, 151

Read judgment

High Courts15 Feb 1932

Bindeshwari Prasad and Others Vs Nanhku Mahton and Others

Patna High Court · AIR 1932 Patna 179

Bengal Tenancy Act, 1885 — Section 30, 30(6), 30(a)

Read judgment

High Courts15 Feb 1932Dismissed

In Re: R.V.A. Stock

Allahabad High Court · AIR 1932 All 384 : (1932) ILR (All) 625 : 137 Ind. Cas. 201

Read judgment

High Courts15 Feb 1932Dismissed

Chhotey Lal Panna Lal Vs R.K. Railway and Another

Allahabad High Court · (1932) 02 AHC CK 0004

Read judgment

High Courts15 Feb 1932

Javvaji Venkataratnamma Vs Javvaji Seetaratnam

Madras High Court · AIR 1932 Mad 408 : (1932) 35 LW 611

Read judgment

High Courts13 Feb 1932Disposed Of

A.U. John and Others Vs Suraj Bhan and Others

Allahabad High Court · (1932) 02 AHC CK 0007

Read judgment

High Courts12 Feb 1932

Ishvar Sangappa Gurlingappa Vs Ramrao Bhagwantrao Inamdar

Bombay High Court · AIR 1932 Bom 462 : (1932) 34 BOMLR 948

Transfer of Property Act, 1882 — Section 52

Read judgment

High Courts12 Feb 1932Dismissed

Maneklal Harilal Vs Maneklal Gordhan

Bombay High Court · AIR 1932 Bom 574 : (1932) 34 BOMLR 1150 : (1933) ILR (Bom) 186

Easements Act, 1882 — Section 13(e)

Read judgment

High Courts12 Feb 1932

Bapu Appa Magdum Vs Mahammad Imam Mulla

Bombay High Court · AIR 1932 Bom 456 : (1932) 34 BOMLR 944

Bombay Revenue Jurisdiction Act, 1876 — Section 4

Read judgment

High Courts12 Feb 1932

Ruplal Agarwahi Vs Dhansar Goal Co. and Others

Patna High Court · AIR 1933 Patna 49

Arbitration Act, 1940 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1882 — Section 152

Read judgment

Privy Council12 Feb 1932

Raja Baghunandan Prasad Singh and another Vs Raja Kirtyanand Singh Bahadur

Privy Council · (1932) AIR(PC) 131

Read judgment

High Courts12 Feb 1932Disposed Off

In Re: L.C. DeSouza

Allahabad High Court · (1932) ILR (All) 548 : 138 Ind. Cas. 70

General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 22(2)General Clauses Act, 1897 — Section 27

Read judgment

High Courts12 Feb 1932Dismissed

Mahabir Pershad and Another Vs Chittoo Lal and Others

Allahabad High Court · (1932) ILR (All) 546 : 138 Ind. Cas. 272

Agra Pre-emption Act, 1922 — Section 9Agra Pre-emption Act, 1922 — Section 9Agra Pre-emption Act, 1922 — Section 9

Read judgment

High Courts12 Feb 1932Dismissed

Mahabir Pershad and Another Vs Chitto Lal and Another

Allahabad High Court · AIR 1932 All 372

Read judgment

High Courts12 Feb 1932Disposed Of

In Re: L.C. De Souza

Allahabad High Court · AIR 1932 All 374

Read judgment

High Courts12 Feb 1932Allowed

Gopal Vs Emperor

Allahabad High Court · AIR 1932 All 507 : 137 Ind. Cas. 208(1)

Read judgment