JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,835 of 61,576

High Courts19 Feb 1932

The Rajah of Kalahasti Vs P. Jagannadha Rayanimgar (deaceased) and Raja Panaganti Parthasarathy Rayanimgar

Madras High Court · (1932) ILR (Mad) 1006 : (1932) 36 LW 170 : (1932) 63 MLJ 827

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12

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High Courts18 Feb 1932

Gopal Ukera Vs B.N. Ry. Co. Ltd.

Calcutta High Court · AIR 1933 Cal 165

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High Courts18 Feb 1932

Superintendent and Remembrancer of Legal Affairs Vs Daulatram Mudi

Calcutta High Court · AIR 1932 Cal 390

Criminal Procedure Code, 1898 (CrPC) — Section 233, 417Penal Code, 1860 (IPC) — Section 465, 471

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High Courts18 Feb 1932

Keshav Madhavrao Deshmukh Vs Balaji Vasudeo Athavale

Bombay High Court · AIR 1932 Bom 460 : (1932) 34 BOMLR 996

Guardians and Wards Act, 1890 — Section 27

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High Courts18 Feb 1932Dismissed

Narayan Balkrishna Vs Shivshankardas Shivlaldas

Bombay High Court · AIR 1932 Bom 493 : (1932) 34 BOMLR 959

Bombay Hereditary Offices Act, 1874 — Section 15

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High Courts18 Feb 1932

Jayantilal Hiralal and Co. Vs Waman Narayen Velinkar

Bombay High Court · AIR 1932 Bom 638 : (1932) 34 BOMLR 1416

Civil Procedure Code, 1908 (CPC) — Section 36

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High Courts18 Feb 1932Disposed Of

Rama Shankar Vs Iqbal Husain

Allahabad High Court · AIR 1932 All 450

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High Courts18 Feb 1932Disposed Of

Mela Ram Gorwara Vs Secy. of State

Allahabad High Court · AIR 1932 All 381 : 137 Ind. Cas. 205

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High Courts18 Feb 1932Dismissed

Mohammad Ahmad Saeed Khan Vs Kishori Lal and Another

Allahabad High Court · AIR 1932 All 375

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High Courts17 Feb 1932Dismissed

Bibi Fakrubibi Vs Saiyad Mahomadmiya Badamiya

Bombay High Court · (1932) 34 BOMLR 971

Evidence Act, 1872 — Section 92

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High Courts17 Feb 1932

Jogesh Chandra Majumdar Vs Durga Mohan Chakrabarty and Others

Calcutta High Court · AIR 1932 Cal 714 : 140 Ind. Cas. 76

Specific Relief Act, 1877 — Section 42

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High Courts17 Feb 1932

Raghunath Thakur and Others Vs Emperor

Patna High Court · AIR 1932 Patna 224

Penal Code, 1860 (IPC) — Section 323, 325, 430

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High Courts17 Feb 1932

Secy. of State Vs Sree Rajah Parthasarathy Appa Rao Savayi Aswa Rao Bahadur and Others

Madras High Court · AIR 1932 Mad 697

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High Courts16 Feb 1932

Rajagopala Goundar and Others Vs Maruthamuthu Asari

Madras High Court · AIR 1933 Mad 668 : 147 Ind. Cas. 501

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High Courts16 Feb 1932

Hatem Ali Dafadar Vs Emperor

Calcutta High Court · AIR 1932 Cal 397

Criminal Procedure Code, 1898 (CrPC) — Section 421(2)

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High Courts16 Feb 1932Dismissed

Amarchand Rajaram Marwadi Vs Narayan Vishnu Budhkar

Bombay High Court · AIR 1932 Bom 531 : (1932) 34 BOMLR 953

Limitation Act, 1908 — Section 19

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High Courts16 Feb 1932

Benares Bank Ltd. Vs Krishna Das and Others

Patna High Court · AIR 1932 Patna 206 : 139 Ind. Cas. 83

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High Courts16 Feb 1932

Rajendra Narayana Singh Deo and Others Vs Bihari Lal Chakravarthy and Others

Patna High Court · AIR 1932 Patna 157

Chotanagpur Tenancy Act, 1908 — Section 83Evidence Act, 1872 — Section 35

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High Courts16 Feb 1932Allowed

Sabir Husain and Another Vs Farzand Hasan and Others

Allahabad High Court · AIR 1932 All 406 : (1932) ILR (All) 608

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High Courts16 Feb 1932Dismissed

(K.S. Molvi Sheikh) Mohammad Vs Seth Sagar Mal

Allahabad High Court · AIR 1932 All 407

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