High Courts09 Apr 1931
Notoboro Chowdari Mahapatro Vs Dasari Khambayya Dora
Madras High Court · AIR 1931 Mad 751
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,833 of 61,517
High Courts09 Apr 1931Disposed Of
Jadunath Singh Vs Hanuman Singh and Others
Allahabad High Court · AIR 1931 All 668 : (1931) ILR (All) 794
High Courts09 Apr 1931Allowed
Basdeo Rai and Others Vs Jaimangal Rai and Others
Allahabad High Court · AIR 1932 All 53 : 136 Ind. Cas. 69
High Courts09 Apr 1931Allowed
Janki Prasad and Others Vs Karamat Husain and Others
Allahabad High Court · (1931) 04 AHC CK 0022
High Courts09 Apr 1931
C.R. Subramania Aiyar Vs Panchanada Odayar and Another
Madras High Court · AIR 1932 Mad 175
High Courts09 Apr 1931
(Ganugalia) Mallayya Vs (Gudimetla) Bapi Reddi and Another
Madras High Court · AIR 1932 Mad 28
High Courts09 Apr 1931
M.M.P. Ramaswami Chettiar Vs A.S.P.L.V.R. Ramaswami Chettiar and Another
Madras High Court · AIR 1931 Mad 712 : (1931) 34 LW 378 : (1931) 61 MLJ 680
Court Fees Act, 1870 — Section 17Limitation Act, 1908 — Article 60
High Courts08 Apr 1931
Vellayan Chetty and Others Vs A.P. Balakrishna Nadar and Others
Madras High Court · AIR 1931 Mad 495
High Courts08 Apr 1931
T.S. Sitarama Ayyar Vs G. Ramanuja Mudaliar
Madras High Court · AIR 1933 Mad 203
High Courts08 Apr 1931Disposed Of
Ram Saran Das Vs Yudhishtar Prasad and Others
Allahabad High Court · AIR 1931 All 389 : (1931) ILR (All) 786
High Courts08 Apr 1931Disposed Of
Ram Harakh Vs Jagar Nath and Others
Allahabad High Court · AIR 1932 All 5 : (1931) ILR (All) 815
Criminal Procedure Code, 1898 (CrPC) — Section 552Guardians and Wards Act, 1890 — Section 48
High Courts08 Apr 1931
T. Rajaram Mehta and Another Vs Narayanasami Naidu and Others
Madras High Court · (1932) ILR (Mad) 169 : (1931) 34 LW 276 : (1931) 61 MLJ 357
Madras Estates Land Act, 1908 — Section 59
High Courts08 Apr 1931
Dasari Venkatacharyulu Vs Manchala Yesobu and Another
Madras High Court · 136 Ind. Cas. 42 : (1931) 34 LW 864 : (1931) 61 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
High Courts07 Apr 1931
Vasamsetti Swami Vs (Gundalattulla) Tatayya and Others
Madras High Court · AIR 1933 Mad 179 : 145 Ind. Cas. 394
High Courts07 Apr 1931
Emperor Vs G.V. Vaishampayan
Bombay High Court · AIR 1932 Bom 56 : (1931) 33 BOMLR 1159 : (1931) ILR (Bom) 839
Evidence Act, 1872 — Section 10
High Courts02 Apr 1931
Mayandi Asari (dead) and Others Vs Sami Asari alias Muthusami Asari being minor represented by his next friend Ganapathi Asari and Another
Madras High Court · AIR 1932 Mad 44 : (1932) ILR (Mad) 292 : (1931) 34 LW 884 : (1931) 61 MLJ 874
Evidence Act, 1872 — Section 112
High Courts02 Apr 1931
Akhoy Kumar Ghose Vs Indira Rani Ghose
Calcutta High Court · AIR 1931 Cal 499
Succession Act, 1925 — Section 124