High Courts15 Apr 1931
Ramyad Mahton Vs Ram Bhaju Mahton
Patna High Court · AIR 1932 Patna 89
Succession Act, 1925 — Section 283, 63
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,832 of 61,517
High Courts15 Apr 1931Disposed Of
Sabir Husain Khan Vs Jan Mohammad
Allahabad High Court · AIR 1931 All 651 : (1931) ILR (All) 914
High Courts15 Apr 1931
Sat Rohan Prasad Tewari Vs Bharath Prasad Man Tewari and Others
Allahabad High Court · AIR 1931 All 652
High Courts15 Apr 1931
Din Dayal and Another Vs Tarak Nath and Another
Allahabad High Court · AIR 1932 All 241
High Courts14 Apr 1931Dismissed
Burjorji Jivanji Todywalla Vs Hormusji Nowroji Davar
Bombay High Court · AIR 1932 Bom 394 : (1932) 34 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts14 Apr 1931
Hazi Fatehahamma Mia and Another Vs Ebrahim Biswas and Others
Calcutta High Court · (1931) 04 CAL CK 0004
High Courts14 Apr 1931Dismissed
Ganesh Sakharam Saraf Vs Narayan Shriram Mulaye
Bombay High Court · (1931) 33 BOMLR 1144 : (1931) ILR (Bom) 709
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts14 Apr 1931Dismissed
Saraju Bala Debi Vs Jyotirmoyee Debi
Bombay High Court · (1931) 33 BOMLR 1257
Privy Council14 Apr 1931
Srijukta Saraju Bala Debi and others Vs Srimati Jyotirmoyee Debi and others
Privy Council · (1931) AIR(PC) 179
High Courts14 Apr 1931Dismissed
Emperor Vs Raja Kushal Pal Singh
Allahabad High Court · AIR 1931 All 443 : (1931) ILR (All) 804
High Courts13 Apr 1931
In Re: Radhibai Rupji Sunderji
Bombay High Court · (1931) 33 BOMLR 864 : (1931) ILR (Bom) 844
Court Fees Act, 1870 — Section 5
High Courts13 Apr 1931Allowed
Bankey Lal and Others Vs Durga Prasad and Others
Allahabad High Court · (1931) 04 AHC CK 0031
High Courts13 Apr 1931
Mangal Sen and Another Vs Prag Das and Another
Allahabad High Court · AIR 1931 All 725
Limitation Act, 1963 — Section 22
High Courts10 Apr 1931Dismissed
Allah Bakhsh Vs Emperor
Allahabad High Court · AIR 1931 All 555 : (1931) ILR (All) 797 : 136 Ind. Cas. 281
High Courts10 Apr 1931Dismissed
Sheotahal Dube Vs Lal Narain Prasad Chand and Another
Allahabad High Court · (1931) 04 AHC CK 0037
High Courts10 Apr 1931Dismissed
Nait Ram Vs Roshan Lal and Others
Allahabad High Court · AIR 1932 All 62 : 136 Ind. Cas. 624
Limitation Act, 1963 — Section 19
High Courts10 Apr 1931Dismissed
B.B. and C.I. Ry. Co. Vs Mitthu
Allahabad High Court · (1931) 04 AHC CK 0017
High Courts10 Apr 1931
Musammat Ketki Kunwar Vs B. Sheo Narain jafa, and Others
Allahabad High Court · 136 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Apr 1931
V. Alagarsami Naidu Vs Kathia Goundan and Others
Madras High Court · AIR 1931 Mad 799
High Courts09 Apr 1931
Ganugola Mallayya Vs Gudimetla Bapi Reddi and Another
Madras High Court · (1932) 35 LW 134 : (1932) 62 MLJ 39