High Courts23 Feb 1932
Mahammad Mehar Talukdar and Others Vs Rash Behari Majumdar and Others
Calcutta High Court · AIR 1932 Cal 561
Bengal Tenancy Act, 1885 — Section 167
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,834 of 61,576
High Courts23 Feb 1932
Harekrishna Datta Vs Gourhari Setna Poddar
Calcutta High Court · AIR 1932 Cal 894
Bengal Tenancy Act, 1885 — Section 148A
High Courts23 Feb 1932
Bogis Mangati Vs Applama
Calcutta High Court · AIR 1932 Cal 866 : 140 Ind. Cas. 876
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts23 Feb 1932Allowed
Swamirao Shriniwas Parvatikar Vs Bhimabai Padappa Desai
Bombay High Court · AIR 1932 Bom 464 : (1932) 34 BOMLR 967
High Courts23 Feb 1932Dismissed
Shankar Vaman Ainapure Vs Nathu Krishna Kale
Bombay High Court · AIR 1932 Bom 480 : (1932) 34 BOMLR 1001
Limitation Act, 1908 — Section 19, 20
High Courts23 Feb 1932Dismissed
Babasa Bakale Vs Hombanna Rayappa Hombannavar
Bombay High Court · AIR 1932 Bom 593 : (1932) 34 BOMLR 1268 : 140 Ind. Cas. 624
Contract Act, 1872 — Section 222Limitation Act, 1963 — Article 85
High Courts22 Feb 1932
Giribala Dasi Vs Dwarka Nath Mistri and Others
Calcutta High Court · AIR 1932 Cal 715
Transfer of Property Act, 1882 — Section 117
High Courts22 Feb 1932
Sukumar Majumdar Vs Emperor
Calcutta High Court · AIR 1932 Cal 867a
Bengal Emergency Powers Ordinance, 1931 — Section 33
High Courts22 Feb 1932
Kalu Ram and Others Vs Sheonand Rai Jokhi Ram
Patna High Court · AIR 1932 Patna 323
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts22 Feb 1932
Chotu Hajjam and Others Vs Emperor
Patna High Court · AIR 1932 Patna 214
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 147, 225
High Courts22 Feb 1932Dismissed
Chaudhari Karan Singh Vs Lal Singh and Others
Allahabad High Court · (1932) 02 AHC CK 0034
High Courts22 Feb 1932Dismissed
Mt. Chand Rekha Vs Babu Janki Prasad
Allahabad High Court · AIR 1932 All 404
High Courts22 Feb 1932
Abdul and Another Vs Emperor
Allahabad High Court · AIR 1932 All 580
Penal Code, 1860 (IPC) — Section 354, 366
High Courts22 Feb 1932
Ishwaranada Bharathi Swami Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1932 Mad 593 : (1933) ILR (Mad) 40
Madras Hindu Religious Endowments Act, 1923 — Section 84, 84(2)
High Courts22 Feb 1932
Sri Ishwarananda Bharathi Swami Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1932) 36 LW 673 : (1932) 63 MLJ 254
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts19 Feb 1932
Banamali Patra and Another Vs Arjun Sen and Another
Calcutta High Court · AIR 1932 Cal 730 : 140 Ind. Cas. 198
Guardians and Wards Act, 1890 — Section 7
High Courts19 Feb 1932
Ramchandra Vithal Bhat Vs Janki Lakshman Shetga
Bombay High Court · AIR 1932 Bom 524 : (1932) 34 BOMLR 975
Khoti Settlement Act, 1880 — Section 10
High Courts19 Feb 1932
Md. Abdul Matin and Others Vs Mt. Bibi Hamidan
Patna High Court · AIR 1932 Patna 329
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts19 Feb 1932Dismissed
Inayat Husain Vs Bashir Ahmad and Another
Allahabad High Court · (1932) 02 AHC CK 0022