Privy Council19 Mar 1931
Bal Krishna and others Vs Ram Krishna and others
Privy Council · (1931) AIR(PC) 154
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,837 of 61,517
High Courts19 Mar 1931Dismissed
Sheo Tahal Ram Vs Binaek Shukul
Allahabad High Court · (1931) 03 AHC CK 0044
High Courts19 Mar 1931Allowed
Haji Abdul Shakur Vs Nandlal and Others
Allahabad High Court · AIR 1931 All 552 : (1931) ILR (All) 742
High Courts19 Mar 1931Dismissed
Balraj Singh Vs Jai Karan Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0030
High Courts19 Mar 1931Allowed
Patey Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 609
High Courts19 Mar 1931Dismissed
Bal Krishna and Others Vs Ram Krishna and Others Ram Krishna and Others Vs Bal Krishna and Others
Allahabad High Court · (1931) ILR (All) 300
High Courts19 Mar 1931Dismissed
Zakir Ali Vs Ali Muhammad
Allahabad High Court · (1931) ILR (All) 771
Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417Penal Code, 1860 (IPC) — Section 211, 449, 506Criminal Procedure Code, 1898 (CrPC) — Section 107, 202, 203, 417
High Courts19 Mar 1931
G. Gurumurthi Aiyar Vs Ramaswami Chettiar
Madras High Court · AIR 1931 Mad 760 : (1932) ILR (Mad) 120 : (1931) 34 LW 533 : (1932) 62 MLJ 199
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts18 Mar 1931
(Enuga) Raghava Reddi Vs (Bezwada) Sundararama Reddi
Madras High Court · AIR 1931 Mad 713
High Courts18 Mar 1931Dismissed
Mir Hassan Ali Mir Abdul Alli Vs Sanli Begum
Bombay High Court · (1931) 33 BOMLR 1139
Civil Procedure Code, 1908 (CPC) — Section 11Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts18 Mar 1931Allowed
Emperor Vs Vadilal Devchand
Bombay High Court · (1931) 33 BOMLR 663
Bombay District Police Act, 1890 — Section 39(g), 61(f)
High Courts18 Mar 1931Allowed
Gadadhar Ka.Kaji Gore Vs Gangaram Tatya Mhaske
Bombay High Court · (1931) 33 BOMLR 825
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 2
High Courts18 Mar 1931Dismissed
Jita Mal Vs Madan Lal and Others
Allahabad High Court · AIR 1932 All 4
Provincial Insolvency Act, 1920 — Section 69
High Courts18 Mar 1931Dismissed
Ram Charitter Misir Vs Suraj Teli and Another
Allahabad High Court · AIR 1932 All 108 : (1931) ILR (All) 738 : 136 Ind. Cas. 71
Guardians and Wards Act, 1890 — Section 30
High Courts18 Mar 1931
Darbhamulla Subbamma Vs Valivetti Veerayya and Others
Madras High Court · AIR 1932 Mad 15 : 136 Ind. Cas. 203 : (1931) 34 LW 730 : (1931) 61 MLJ 552
Partition Act, 1893 — Section 3
High Courts18 Mar 1931
P. Sankuni Menon Vs Empire of India Life Assurance Co., Ltd.
Madras High Court · AIR 1932 Mad 241 : (1931) 34 LW 643
High Courts18 Mar 1931
P. Sankunni Menon Vs The Empire of India Life Assurance Co. Ltd.
Madras High Court · (1931) 61 MLJ 388
High Courts17 Mar 1931Allowed
Boochi Vs Bohre Nathi Ram and Others
Allahabad High Court · (1931) 03 AHC CK 0050
High Courts17 Mar 1931Dismissed
Bishen Sarup Vs M. Abdul Samad
Allahabad High Court · AIR 1931 All 649 : 136 Ind. Cas. 273
High Courts17 Mar 1931Allowed
Ladli Prasad Zutshi Vs Emperor
Allahabad High Court · AIR 1931 All 364 : (1931) ILR (All) 724