High Courts27 Jan 1932Allowed
Nawabali Haji Vs Jainab Bibi
Calcutta High Court · (1932) 01 CAL CK 0019
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,841 of 61,576
High Courts27 Jan 1932
Kondu Ramji Andhera Vs Mahadev Gopal Gokhale
Bombay High Court · AIR 1932 Bom 526 : (1932) 34 BOMLR 855
High Courts27 Jan 1932
Hikayat Singh Vs Emperor
Patna High Court · AIR 1932 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 324
High Courts27 Jan 1932
Appa and Others Vs Kachai Bayyan Kutti and Others
Madras High Court · AIR 1932 Mad 689 : 137 Ind. Cas. 458 : (1932) 35 LW 444
High Courts27 Jan 1932
Gadagamma Venkatapathi Vs Baliarsimhuni Sanyasiraju and Others
Madras High Court · AIR 1932 Mad 368
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Jan 1932
Jogesh Chandra Saha and Another Vs Monindra Narain Chakravarty and Others
Calcutta High Court · AIR 1932 Cal 620
Limitation Act, 1963 — Section 20, 21(2)
High Courts26 Jan 1932
Emperor Vs Krishnaji Anant Dange
Bombay High Court · (1932) 34 BOMLR 590
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 380
High Courts26 Jan 1932Allowed
In Re: A Reference Under Section 57(1)(b) of Stamp Act.
Allahabad High Court · 137 Ind. Cas. 337
Companies Act, 1913 — Section 104Companies Act, 1913 — Section 104Companies Act, 1913 — Section 104
High Courts26 Jan 1932Allowed
Harnam Chandar Vs Rup Chand and Others
Allahabad High Court · AIR 1932 All 382 : (1932) ILR (All) 532
High Courts26 Jan 1932Disposed Of
In Re: Incorporation of Swadeshi Cotton Mills Company Ltd.
Allahabad High Court · AIR 1932 All 291
High Courts26 Jan 1932
(Raja Panaganti) Ramarayanimgar Vs U.R.D.K. Venkata Lingam Nayanim Bahadur Varu and Others
Madras High Court · AIR 1932 Mad 709 : (1932) 36 LW 195
High Courts25 Jan 1932
Selina Sheehan Vs Hafez Mohammad Fateh Nashib
Calcutta High Court · AIR 1932 Cal 685
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jan 1932Dismissed
Rajanikant Mansukhlal Vs Kiko Ratilal
Bombay High Court · AIR 1932 Bom 506 : (1932) 34 BOMLR 1124 : 140 Ind. Cas. 206
Succession Act, 1925 — Section 150
High Courts25 Jan 1932Disposed Of
Bhajja Vs Mohammad Said Khan
Allahabad High Court · (1932) 01 AHC CK 0043
High Courts25 Jan 1932
In Re: Arunachala Reddi
Madras High Court · (1932) ILR (Mad) 717 : (1932) 35 LW 607 : (1932) 62 MLJ 680
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts22 Jan 1932
Hasam Din Vs Dellu and others
Jammu And Kashmir High Court · (1932) 01 J&K CK 0001
High Courts22 Jan 1932
Rustomji Ardeshir Cooper Vs Byramji Bomanji Talati
Bombay High Court · AIR 1932 Bom 428
Bankers Books Evidence Act, 1891 — Section 6
High Courts22 Jan 1932Dismissed
Kanhaiya Lal Vs Mt. Machadei
Allahabad High Court · AIR 1932 All 550(1) : (1932) ILR (All) 523
High Courts22 Jan 1932Dismissed
Sheo Narain Vs Bala Rao
Allahabad High Court · AIR 1932 All 348 : 137 Ind. Cas. 198