High Courts06 Jan 1932Disposed Of
(Syed) Afzal Husain Vs Mirza Mohammad Ahsan and Another
Allahabad High Court · (1932) 01 AHC CK 0022
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,846 of 61,576
High Courts06 Jan 1932
Nasarullah Vs S. Wajid Ali and Another
Allahabad High Court · (1932) 01 AHC CK 0002
High Courts06 Jan 1932
The Commissioner of Income Tax Vs Messrs. Best and Co., Ltd.
Madras High Court · AIR 1932 Mad 434 : (1932) ILR (Mad) 832 : (1932) 63 MLJ 15
Income Tax Act, 1961 — Section 26(2)
High Courts06 Jan 1932
The Commissioner of Income Tax Vs V.S.K.S. Somasundaram Chettiar
Madras High Court · AIR 1932 Mad 435 : (1932) ILR (Mad) 885 : (1932) 36 LW 26 : (1932) 63 MLJ 22
High Courts05 Jan 1932
Commissioner of Income Tax Vs Messrs K. Siddha Gouder and Sons
Madras High Court · AIR 1932 Mad 375 : (1932) ILR (Mad) 818 : 137 Ind. Cas. 689 : (1932) 35 LW 806
High Courts05 Jan 1932
Kunj Behari Basack Vs Pulin Krishna Roy
Calcutta High Court · AIR 1932 Cal 629
Criminal Procedure Code, 1898 (CrPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 28
High Courts05 Jan 1932
Adhar Kumar Mitter and Others Vs Radha Madan Mohan Jin and Others
Calcutta High Court · AIR 1932 Cal 660
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 32, 32(b)(ii)
High Courts05 Jan 1932
Joharmull Chimanlal and Co. Vs Iswardas Agarwalla
Calcutta High Court · AIR 1932 Cal 695
High Courts05 Jan 1932
Adhar Kumar Mitter and Others Vs Radha Madan Mohan Jiu and Others
Calcutta High Court · 139 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107Land Acquisition Act, 1894 — Section 32
High Courts05 Jan 1932Disposed Of
Mt. Ram Kunwar Vs Amar Nath and Another
Allahabad High Court · AIR 1932 All 361 : (1932) ILR (All) 472
High Courts05 Jan 1932
M.V.K. Venkataraman and Others Vs S. Sivagurunatha Chettiar and Others
Madras High Court · AIR 1933 Mad 639
High Courts05 Jan 1932
The Commissioner of Income Tax Vs K. Siddha Goudar and Sons
Madras High Court · (1932) 62 MLJ 638
Income Tax Act, 1961 — Section 10(2)(3)
High Courts04 Jan 1932Dismissed
Vishnu Sitaram Auchat Vs Ramchandra Govind Joshi
Bombay High Court · AIR 1932 Bom 466 : (1932) 34 BOMLR 849
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1932
Yasin Moral Vs Isaf Khan
Calcutta High Court · AIR 1932 Cal 867 : 140 Ind. Cas. 873
Bengal Village Self-Government Act, 1919 — Section 71, 93Criminal Procedure Code, 1898 (CrPC) — Section 439Government of India Act, 1915 — Section 107
High Courts04 Jan 1932
Satish Chandra Banerjee Vs Munilal and Another
Calcutta High Court · AIR 1932 Cal 821
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts04 Jan 1932Dismissed
Kripa Ram Vs Kunwar Bahadur
Allahabad High Court · AIR 1932 All 256 : (1932) ILR (All) 467
High Courts02 Jan 1932Allowed
Basant Lal Takhat Singh Vs Commissioner of Income Tax, U.P.
Allahabad High Court · AIR 1932 All 451
High Courts02 Jan 1932Dismissed
Mahommad Salimullah Khan Vs Khalilurrahman Khan
Allahabad High Court · (1932) 01 AHC CK 0011
High Courts02 Jan 1932
BASANT LAL-THAKAT SINGH Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1933) 1 ITR 141
Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1932
Mohammad Salim Ullah Khan Vs Khan Bahadur Maulvi Khalil-Ur-Rahman Khan
Allahabad High Court · (1932) 01 AHC CK 0001