High Courts30 Jul 1931
T.S. Ramaswami Iyengar, Official Receiver of Madura Vs Chinnathambi Kone
Madras High Court · AIR 1932 Mad 459 : 140 Ind. Cas. 463
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,870 of 61,576
High Courts30 Jul 1931
Mahendranarayan Roy Choudhury Vs Abdul Gafur Chowdhury and Others
Calcutta High Court · AIR 1932 Cal 49
High Courts30 Jul 1931
Guruvammal Vs Arumuga Padayachi and Others
Madras High Court · AIR 1932 Mad 164 : 136 Ind. Cas. 769 : (1931) 34 LW 989 : (1931) 61 MLJ 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts29 Jul 1931
Sheikh Yusuf Vs Jyotish Chandra Banerjee and Others
Calcutta High Court · AIR 1932 Cal 241 : 137 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts29 Jul 1931
Ramabai Nilkanthrao Nadkarni Vs Dattatraya Balaji Nadkarni
Bombay High Court · AIR 1931 Bom 497
High Courts29 Jul 1931
Jagannath Acharya Goswami Vs A. Rajagopalachari and Another
Patna High Court · AIR 1931 Patna 411
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 196, 471
High Courts29 Jul 1931
Peria Veedu Abdul Majid Sahib Vs Arunachala Mudaliar and Others
Madras High Court · AIR 1932 Mad 84 : 136 Ind. Cas. 305 : (1931) 34 LW 715 : (1931) 61 MLJ 857
High Courts28 Jul 1931Dismissed
John Mascarenhas Vs The Mercantile Bank of India
Bombay High Court · (1932) 34 BOMLR 1 : (1932) ILR (Bom) 1
Negotiable Instruments Act, 1881 (NI) — Section 13, 4, 9
High Courts28 Jul 1931
The Ripon Press and Sugar Mill Company Vs Gopal Chetti
Bombay High Court · (1932) 34 BOMLR 321
Companies Act, 1956 — Section 162
Privy Council28 Jul 1931
Turner Morrison and Company Ltd. Vs Monmohan Chowdhury
Privy Council · (1931) AIR(PC) 314
Privy Council28 Jul 1931
Ripon Press and Sugar Mill Co. Limited, Bellary Vs V. Gopal Chetti and others
Privy Council · (1932) AIR(PC) 1
Privy Council28 Jul 1931
Julio Mascarenhas and others Vs Mercantile Bank of India Ltd.
Privy Council · (1932) AIR(PC) 22
High Courts27 Jul 1931
Somanatha Swayi and Others Vs Karji Ananta Patnaik and Ors
Madras High Court · AIR 1932 Mad 18
Transfer of Property Act, 1882 — Section 60
High Courts27 Jul 1931
Ambica Charan Roy and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 696
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 1931
Hari Bhajan Das Sadhu Mohanto Vs Ganapathi Das Goswami and Others
Calcutta High Court · AIR 1933 Cal 271
High Courts27 Jul 1931Allowed
In Re: Rai Bahadur Chhotey Lal
Allahabad High Court · 137 Ind. Cas. 77
Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)
High Courts27 Jul 1931Allowed
National Guarantee and Suretyship Association Vs Prayag Deb Banerji and Others
Allahabad High Court · (1932) ILR (All) 293
Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130
High Courts27 Jul 1931Allowed
In Re: Dr. Abinash Chandra Banerji
Allahabad High Court · AIR 1932 All 262
Contract Act, 1872 — Section 129