High Courts29 Jun 1931Allowed
Collector of Farrukhabad and Others Vs Kishore Mohan
Allahabad High Court · (1931) 06 AHC CK 0039
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,877 of 61,576
High Courts29 Jun 1931Allowed
Manager of the Court of Wards and Another Vs Kishore Mohan alias Munna Lal
Allahabad High Court · (1931) 06 AHC CK 0014
High Courts26 Jun 1931
Narayan Chandra Banerjee Vs Kailash Chandra and Others
Calcutta High Court · AIR 1932 Cal 226 : 136 Ind. Cas. 900
High Courts26 Jun 1931
Khosal Chandra Das Vs Upendra Nath Ghose and Others
Calcutta High Court · AIR 1932 Cal 220 : 136 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 26F(4)(a)
High Courts26 Jun 1931
Hem Chandra Banerji Vs Annapurna Debi
Calcutta High Court · AIR 1932 Cal 423
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jun 1931Allowed
Vatsalabai Vinayak Nimkar Vs Vasudev Vishnu Musale
Bombay High Court · AIR 1932 Bom 83 : (1931) 33 BOMLR 1483
High Courts26 Jun 1931Dismissed
B. Iswarayya Vs Swarnam Iswarayya
Bombay High Court · (1931) 33 BOMLR 1402
Divorce Act, 1869 — Section 37
High Courts26 Jun 1931
Emperor Vs Israil Mahto
Patna High Court · AIR 1931 Patna 346
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 328, 511
High Courts26 Jun 1931
Sundar Chaudhari Vs Lalji Chaudhri and Others
Patna High Court · (1931) 06 PAT CK 0012
High Courts26 Jun 1931
Doma Singh and Others Vs Jaigobind Panda
Patna High Court · AIR 1931 Patna 361
Bengal Tenancy Act, 1885 — Section 103B, 103B(3), 183
High Courts26 Jun 1931
(Kunwarji) Ananda Vs Commissioner of Income tax
Patna High Court · AIR 1931 Patna 306
Income Tax Act, 1961 — Section 22, 22(4), 27
High Courts26 Jun 1931
Bimalabala Sinha Vs Deb Kinkar Ghosh
Patna High Court · AIR 1932 Patna 267
Evidence Act, 1872 — Section 115
High Courts26 Jun 1931Dismissed
K.N. Joglekar Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0024
High Courts25 Jun 1931
J.C. Galstaun Vs Prudential Assurance Co. and Others
Calcutta High Court · AIR 1932 Cal 366
High Courts25 Jun 1931
Ram Kinkar Hazra Vs Hareram Hazra
Calcutta High Court · AIR 1933 Cal 181 : 145 Ind. Cas. 575
High Courts25 Jun 1931
Tinkarhi Dasee Vs Narendranath Mukherji and Others
Calcutta High Court · AIR 1932 Cal 512
High Courts25 Jun 1931
Ram Prasad Ojha and Others Vs Bakshi Bindeshwari Prasad and Others
Patna High Court · AIR 1932 Patna 145
Limitation Act, 1963 — Article 138
High Courts25 Jun 1931
Akbar Husain Vs Shah Ahsanul Haq and Another
Allahabad High Court · (1931) 06 AHC CK 0001
High Courts24 Jun 1931
Moolji Sicka and Co. Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1932 Cal 257 : 137 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Railways Act, 1890 — Section 72