High Courts15 Jun 1931Dismissed
Ram Naresh Rai and Others Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0027
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,880 of 61,576
High Courts15 Jun 1931Dismissed
(Pandit) Bhim Sen Vs (Pendit) Tara Chand
Allahabad High Court · AIR 1932 All 154
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Jun 1931
Jamna Prasad and Others Vs Mt. Durga Dei and Another
Allahabad High Court · AIR 1933 All 138
High Courts12 Jun 1931
Nurjahan Khatun and Others Vs Asia Khatun and Others
Calcutta High Court · AIR 1932 Cal 216 : 136 Ind. Cas. 478
High Courts12 Jun 1931
Debendra Nath Dhang and Others Vs Pashupati Nath Deb
Calcutta High Court · AIR 1932 Cal 198 : 136 Ind. Cas. 889
Evidence Act, 1872 — Section 13
High Courts12 Jun 1931
Aghore Dutta and Others Vs Emperor
Patna High Court · AIR 1931 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 424, 545Penal Code, 1860 (IPC) — Section 147
High Courts12 Jun 1931
Harihar Prasad Vs Bansi Missir and Others
Patna High Court · AIR 1931 Patna 321 : (1932) 2 CompCas 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 25
Privy Council12 Jun 1931
Arthur Wijetilaka Vs Don Edmund Ranasinghe
Privy Council · (1931) AIR(PC) 265
High Courts11 Jun 1931
Lakshan Chandra Mandal and Others Vs Narim Sardar and Others
Calcutta High Court · AIR 1932 Cal 508 : 138 Ind. Cas. 545
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts11 Jun 1931
Mahendra Nath Bagchi Vs Tarak Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 504
Limitation Act, 1963 — Article 141
Privy Council11 Jun 1931
Jagat Mohan Nath Sah Deo Vs Pratap Udai Nath Sah Deo and others
Privy Council · (1931) AIR(PC) 302
Privy Council11 Jun 1931
K.B. Mian Karim Bakhsh and others Vs Dargah Pir Rattan Nath and others
Privy Council · (1931) AIR(PC) 243
High Courts11 Jun 1931Dismissed
Mt. Saiful Bibi Vs Abdul Aziz Khan and Another
Allahabad High Court · (1931) 06 AHC CK 0042
High Courts11 Jun 1931
(Lala) Nathu Lal Vs Shri Mati Yashodha Devi
Allahabad High Court · (1931) 06 AHC CK 0018
High Courts11 Jun 1931
Shamsuddin Vs Allauddin and Others
Allahabad High Court · (1931) 06 AHC CK 0017
High Courts11 Jun 1931
Ram Raj Pandey Vs Har Prasad and Others
Allahabad High Court · AIR 1932 All 249
High Courts11 Jun 1931
Bhim Shah and Another Vs Ude Ram Shah and Another
Allahabad High Court · AIR 1932 All 133
High Courts11 Jun 1931
P.K. Banerji, Official Liquidator Vs Mangal Prasad
Allahabad High Court · AIR 1932 All 243 : 137 Ind. Cas. 235
High Courts10 Jun 1931
Kshitish Chandra Acharjya Choudhry and Others Vs Raja Janakinath Roy and Others
Calcutta High Court · AIR 1932 Cal 194 : 137 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts10 Jun 1931
John Carapret Galstaun Vs Syed Mahammad Husain Choudhury
Calcutta High Court · AIR 1932 Cal 627 : 140 Ind. Cas. 732
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Article 181