High Courts11 Mar 1931Dismissed
Gulab Chand Chotey Lal Vs Kishen Narain and Others
Allahabad High Court · AIR 1931 All 703
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,899 of 61,576
High Courts11 Mar 1931Dismissed
Ganga Prasad Vs Mt. Hardei and Others
Allahabad High Court · AIR 1932 All 32
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts11 Mar 1931Dismissed
Sheo Nath Singh and Another Vs Lala Bansidhar
Allahabad High Court · AIR 1931 All 415(1) : 136 Ind. Cas. 622
High Courts11 Mar 1931Dismissed
Tulshi Prasad Vs Mathura Prasad
Allahabad High Court · AIR 1931 All 449
High Courts11 Mar 1931Allowed
Mahesh Narain Singh and Others Vs Besheshar Lonia and Others
Allahabad High Court · (1931) 03 AHC CK 0031
High Courts11 Mar 1931Dismissed
Murli Dhar Vs Ram Gopal
Allahabad High Court · AIR 1931 All 667
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1931Dismissed
Raghu Lal and Others Vs Babu Arjun Singh and Others
Allahabad High Court · AIR 1931 All 766
High Courts11 Mar 1931Disposed Of
Dwarka Das Babu Ram Vs Vaish Flour Mill
Allahabad High Court · AIR 1931 All 594 : 136 Ind. Cas. 283
High Courts11 Mar 1931
L. Parmeshwari Das Vs Municipal Board and Another
Allahabad High Court · AIR 1932 All 58(1)
Uttar Pradesh Municipalities Act, 1916 — Section 14(3)(d)
High Courts11 Mar 1931
(Penumetsa) China Venkataraju and Another Vs Pulavarthi Lakshmanaswami and Another
Madras High Court · AIR 1931 Mad 729 : (1931) 34 LW 143
High Courts11 Mar 1931
Vellathusseri Chakkala Kumpil Pankunni Menon Vs Vellathusseri Chakkala Kumpil Raman Menon
Madras High Court · AIR 1931 Mad 650 : (1931) ILR (Mad) 955 : (1931) 34 LW 305 : (1931) 61 MLJ 596
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts10 Mar 1931
In Re: Apurba Krishna Roy
Calcutta High Court · AIR 1931 Cal 801a
Presidency Towns Insolvency Act, 1909 — Section 27(1)
High Courts10 Mar 1931
Akabbar Ali and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 323
High Courts10 Mar 1931
Hanmant Shriniwas Deshpande Vs Shriniwas Lakshmipati Deshpande
Bombay High Court · (1931) 33 BOMLR 1106
Civil Procedure Code, 1908 (CPC) — Section 111Letters Patent Act, 1865 — Clause 39
High Courts10 Mar 1931Dismissed
Lakhamgouda Basa Vprabhu Sardesai Vs Baswantrao
Bombay High Court · (1931) 33 BOMLR 974
High Courts10 Mar 1931
Bibi Mehdatunnissa Vs Sheo Devi Singh and Others
Patna High Court · AIR 1931 Patna 217
High Courts10 Mar 1931
Tej Narayan Singh and Others Vs Secy. of State
Patna High Court · AIR 1932 Patna 86
Court Fees Act, 1870 — Section 15
Privy Council10 Mar 1931
Shankar and another Vs Daooji Misir and others
Privy Council · (1931) AIR(PC) 118
High Courts10 Mar 1931
In Re: an Advocate of the High Court.
Madras High Court · (1931) ILR (Mad) 857 : (1931) 61 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts09 Mar 1931
Surya Kumar Mitra and Others Vs Munshi Noabali and Others
Calcutta High Court · AIR 1932 Cal 289 : 136 Ind. Cas. 871
Bengal Tenancy Act, 1885 — Section 26(e)(4), 26(p)