High Courts11 Apr 1930
S.M.P. Periaswami Nadar and Others Vs The Commissioner of Income Tax
Madras High Court · (1930) 59 MLJ 778
Income Tax Act, 1961 — Section 10(2)(iii)
JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 58,918 of 61,529
High Courts10 Apr 1930Dismissed
Ramkrishna Vithal Kulkarni Vs Ramchandra Dattatraya Garaware
Bombay High Court · (1930) 32 BOMLR 1093 : (1930) ILR (Bom) 776
Limitation Act, 1908 — Section 6
High Courts10 Apr 1930
Rampati Chatterjea Vs Ramani Mohan Sen
Bombay High Court · (1930) 04 BOM CK 0004
High Courts10 Apr 1930Dismissed
Banwari Jogi Vs Jamna Kasaudhan and Others
Allahabad High Court · (1930) 04 AHC CK 0046
High Courts10 Apr 1930Dismissed
Inamullah Khan Vs Lala Shambhu Dayal
Allahabad High Court · (1930) 04 AHC CK 0043
High Courts10 Apr 1930Allowed
Mt. Mumtaz Begam Vs Mt. Lachhmi and Others
Allahabad High Court · AIR 1931 All 196
Transfer of Property Act, 1882 — Section 58(c)
High Courts10 Apr 1930Dismissed
Zahurul Hasan and Others Vs Badri Narain and Others
Allahabad High Court · AIR 1930 All 597
High Courts10 Apr 1930
Natwar Vs Mt. Loi and Others
Allahabad High Court · AIR 1930 All 652 : 129 Ind. Cas. 433
High Courts09 Apr 1930
Kumar Prativa Nath Roy and Others Vs Bonomali Sarkar and Others
Calcutta High Court · AIR 1931 Cal 565
Bengal Tenancy Act, 1885 — Section 188, 30
High Courts09 Apr 1930
Fulmani Dasi Vs Priya Nath Sen and Others
Calcutta High Court · AIR 1930 Cal 583
High Courts09 Apr 1930
Jaisri Lal Pande Vs Dukhlal Thakur
Patna High Court · AIR 1930 Patna 416
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
High Courts09 Apr 1930
Debi Prasad Dhundhania and Others Vs Kusum Kumari and Others
Patna High Court · AIR 1930 Patna 442 : 128 Ind. Cas. 133
Santhal Parganas Settlement Regulations, 1872 — Section 6
High Courts09 Apr 1930Dismissed
Lala Ulfat Rai Vs Lala Tulshi Prasad
Allahabad High Court · 125 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 104(2)
High Courts09 Apr 1930Dismissed
Unao Commercial Bank Ltd. Vs Mohar Gobind Rai and Another
Allahabad High Court · (1930) 04 AHC CK 0036
High Courts09 Apr 1930Dismissed
Rajkumar Vs Mangad Rai and Others
Allahabad High Court · AIR 1930 All 577(1) : (1930) ILR (All) 907
High Courts09 Apr 1930
Sangali Vasudeva Rao Vs The Municipal Council
Madras High Court · AIR 1930 Mad 844 : (1930) 32 LW 794 : (1930) 59 MLJ 690
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Apr 1930
Mohiuddin and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 437 : 129 Ind. Cas. 834
Criminal Procedure Code, 1898 (CrPC) — Section 278(g)Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts08 Apr 1930
Bishnu Mondal and Others Vs Charu Chandra Chatterjee
Calcutta High Court · AIR 1930 Cal 823 : 129 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 67
High Courts08 Apr 1930Dismissed
(Chaudhri) Pahunchi Lal Vs Bhup Singh and Others
Allahabad High Court · AIR 1930 All 558