JUDGMENT DATABASE

Search 12,31,408 Indian judgments.

12,31,408 judgments in All Courts · page 58,932 of 61,571

High Courts09 Sept 1930Disposed Of

Emperor Vs Johri

Allahabad High Court · (1930) 09 AHC CK 0001

Read judgment

High Courts09 Sept 1930

Muthukumaraswamia Pillai and Others Vs R.S. Subbaraya Pillai and Others

Madras High Court · AIR 1931 Mad 505

Read judgment

High Courts08 Sept 1930

Balasubramania Pandya Talavar Vs Rm. P. Rm. M. Subramanian Chettiar

Madras High Court · (1931) ILR (Mad) 237 : (1930) 32 LW 742 : (1930) 59 MLJ 892

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts08 Sept 1930

Kunhi Kutti Ali and Another Vs Muhammad Haji (died) and Others

Madras High Court · AIR 1931 Mad 73 : (1931) ILR (Mad) 239 : (1930) 32 LW 827 : (1931) 60 MLJ 450

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)

Read judgment

High Courts08 Sept 1930

(Pasupuleti) Bangarayya and Others Vs Sree Nallapparaju Venkata Subbaraju and Others

Madras High Court · AIR 1931 Mad 302

Read judgment

High Courts08 Sept 1930

C. Krishnaswami Naidu Vs K. Jayalakshmi Ammal

Madras High Court · AIR 1931 Mad 300 : (1931) ILR (Mad) 671 : (1931) 33 LW 307 : (1931) 60 MLJ 315

Contract Act, 1872 — Section 239

Read judgment

High Courts08 Sept 1930

(Cheedella) Seethiah and Another Vs Aravapalli Mutyalu

Madras High Court · AIR 1931 Mad 106 : (1931) 33 LW 86

Read judgment

High Courts04 Sept 1930

The Corporation of Madras Vs The Madras Electric Tramways and The Madras Electric Supply Corporation, Ltd.

Madras High Court · AIR 1931 Mad 152 : (1931) ILR (Mad) 364 : (1931) 33 LW 224 : (1931) 60 MLJ 551

Madras City Municipal Act, 1904 — Section 287, 288

Read judgment

High Courts03 Sept 1930

Sabapathi Rao and Others Vs Sabapathi Press Co. Ltd.

Madras High Court · AIR 1930 Mad 1012 : 129 Ind. Cas. 40 : (1930) 32 LW 950 : (1930) 59 MLJ 826

Companies Act, 1956 — Section 168

Read judgment

High Courts03 Sept 1930

(Haji A.S.) Abdul Muhammad Rowther and Others Vs Seethalakshmi Ammal and Others

Madras High Court · AIR 1931 Mad 120 : (1931) 33 LW 109

Transfer of Property Act, 1882 — Section 52

Read judgment

High Courts02 Sept 1930

Chandulal Madhavlal Vs Maneklal Lalluram

Bombay High Court · AIR 1931 Bom 251 : (1931) ILR (Bom) 309

Read judgment

High Courts02 Sept 1930Dismissed

Emperor Vs Garbad Yadav Vani

Bombay High Court · (1931) ILR (Bom) 155

Criminal Procedure Code, 1898 (CrPC) — Section 145, 522, 522(2)Penal Code, 1860 (IPC) — Section 147, 342

Read judgment

High Courts02 Sept 1930

Lakshmi Narayana Ayyar and Another Vs Chinnappa Goundan

Madras High Court · AIR 1931 Mad 492

Read judgment

High Courts02 Sept 1930

Nappalli Kandiyilthamasikkum Puthiyottil Kanhiratan Govinda Kurup Vs Chowakkaran Keloth Beekku alias Beekutti Umma (dead) and Others

Madras High Court · (1930) 32 LW 814 : (1930) 59 MLJ 941

Transfer of Property Act, 1882 — Section 105

Read judgment

High Courts01 Sept 1930Dismissed

Emperor Vs Chanappa Shantirappa

Bombay High Court · (1930) 32 BOMLR 1613 : (1931) ILR (Bom) 263

Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1919 — Section 72

Read judgment

High Courts01 Sept 1930

Chanappa Shantirappa and Others Vs Emperor

Bombay High Court · 129 Ind. Cas. 596

Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1915 — Section 72

Read judgment

High Courts01 Sept 1930

Sakal Ahir and Others Vs Palakdhari Ahir

Patna High Court · AIR 1931 Patna 96

Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 379

Read judgment

High Courts01 Sept 1930

Sree Raja Venkata Rangiah Appa Rao Bahadur and Another Vs The Secretary of State for India in Council and Others

Madras High Court · AIR 1931 Mad 175 : (1931) ILR (Mad) 416 : (1930) 32 LW 810 : (1930) 59 MLJ 923

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

Read judgment

High Courts30 Aug 1930

Kifayatullah Khan Vs Emperor

Allahabad High Court · AIR 1931 All 17 : (1931) ILR (All) 226

Arms Act, 1878 — Section 19(f)

Read judgment

High Courts30 Aug 1930

Babu Ram and Another Vs Emperor

Allahabad High Court · AIR 1931 All 8 : (1931) ILR (All) 229

Criminal Procedure Code, 1898 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 160

Read judgment