High Courts20 Oct 1930
The Registrar, High Court Vs Kodangi alias Arunachalam Servai
Madras High Court · (1932) ILR (Mad) 611 : 137 Ind. Cas. 312 : (1932) 35 LW 481 : (1932) 62 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,934 of 61,576
High Courts17 Oct 1930
Assistant Government Advocate Vs Upendra Nath Mukerji
Patna High Court · AIR 1931 Patna 81
Penal Code, 1860 (IPC) — Section 145, 151Prisoners Act, 1900 — Section 39
High Courts17 Oct 1930
Seenia Pillai Vs Taluk Board of Shermadevi
Madras High Court · AIR 1931 Mad 200 : (1931) 33 LW 70
Madras Estates Land Act, 1908 — Section 77
High Courts16 Oct 1930Dismissed
Emperor Vs Shib Charan
Allahabad High Court · (1931) ILR (All) 233
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 363, 379, 411
High Courts16 Oct 1930Allowed
Nek Ram Vs Emperor
Allahabad High Court · AIR 1931 All 273 : 129 Ind. Cas. 267
Evidence Act, 1872 — Section 145
High Courts15 Oct 1930
Aminabi Mahmulal Patil Vs Abasaheb Mirasaheb Patil
Bombay High Court · (1931) 33 BOMLR 469 : (1931) ILR (Bom) 401
High Courts15 Oct 1930Allowed
Bajirao Narhar Peshwa Vs Sakharam Balvant Peshwe
Bombay High Court · (1931) 33 BOMLR 463
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Oct 1930
In Re: Nathuram Gopal Mantri
Bombay High Court · (1932) 34 BOMLR 1166
Presidency Towns Insolvency Act, 1909 — Section 56, 7
Privy Council14 Oct 1930
Annamalai Chettiar and others Vs A.M.K.C.T. Muthukaruppan Chettiar and another
Privy Council · (1931) AIR(PC) 9
High Courts14 Oct 1930
Kokku Rama Row and Another Vs The Official Assignee of Madras
Madras High Court · AIR 1931 Mad 366 : (1931) 33 LW 468 : (1931) 61 MLJ 27
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts13 Oct 1930Allowed
Pandurang Vishvanath Vs Mahadev Vishweshwar Karve
Bombay High Court · (1931) 33 BOMLR 459
Civil Procedure Code, 1908 (CPC) — Section 48(1)
High Courts10 Oct 1930
Pichaiyappa Chetti and Another Vs Govindaraju Mudaly and Others
Madras High Court · AIR 1931 Mad 110 : (1931) 33 LW 78
Transfer of Property Act, 1882 — Section 74, 92
High Courts10 Oct 1930
V.K. Vaiyapuri Chetty Vs Sinniah Chetty
Madras High Court · AIR 1931 Mad 17 : (1931) 33 LW 36 : (1930) 59 MLJ 901
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts08 Oct 1930
Ediga Chagapuram Pedda Nagappa Vs Paramala Venkatarami Reddi
Madras High Court · AIR 1931 Mad 137 : (1931) 33 LW 540
High Courts08 Oct 1930
Sahebgouda Rayangouda Patil Vs Basangouda Sahebgouda Patil
Bombay High Court · (1931) 33 BOMLR 580
Bombay Hereditary Offices Act, 1874 — Section 36
High Courts08 Oct 1930
Annu Avathanigal Vs Somasundara Avathanigal
Madras High Court · AIR 1931 Mad 185 : (1931) ILR (Mad) 654 : (1931) 33 LW 31 : (1932) 62 MLJ 45
Limitation Act, 1963 — Article 89
High Courts08 Oct 1930
Subramania Aiyar (died) and Others Vs Srila Sri Vaithilinga Pandara Sannadhi
Madras High Court · AIR 1931 Mad 641 : (1931) 33 LW 661 : (1931) 60 MLJ 590
High Courts08 Oct 1930
P.V.S. Kabalamurthi Pillai Vs P.V. Subramania Pillai and Others
Madras High Court · 131 Ind. Cas. 655
High Courts07 Oct 1930
Paredath Chori George Vs Thithi Umma and Others
Madras High Court · AIR 1931 Mad 363 : (1931) 33 LW 407 : (1931) 60 MLJ 214