High Courts26 Aug 1930
Mt. Jahura Bibi Vs Emperor
Calcutta High Court · AIR 1931 Cal 11 : 129 Ind. Cas. 677
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,939 of 61,576
High Courts26 Aug 1930Dismissed
Paresh Chandra Dutta and others Vs Amaresh Kumar Bose and others
Calcutta High Court · (1930) 08 CAL CK 0027
High Courts26 Aug 1930
Upendra Nath Ta and Another Vs Emperor
Calcutta High Court · 129 Ind. Cas. 676
High Courts26 Aug 1930
Chandra Nath Bagchi Vs Nabadwip Chandra Dutt and Others
Calcutta High Court · AIR 1931 Cal 476
High Courts26 Aug 1930Allowed
Srishchandra Nandi Vs Rahatannessa Bibi
Calcutta High Court · (1930) 08 CAL CK 0014
High Courts26 Aug 1930
Shailendrakumar Palit Vs Haricharan Sadhukhan
Calcutta High Court · (1930) 08 CAL CK 0005
High Courts26 Aug 1930
Dawoodbhai Abdulkader Vs Abdulkader Ismailji
Bombay High Court · AIR 1931 Bom 164
Arbitration Act, 1899 — Section 4
High Courts26 Aug 1930
In Re: Ramanathan Chettiar
Madras High Court · AIR 1931 Mad 138 : (1931) 33 LW 75
Madras Local Boards Act, 1884 — Section 57
High Courts26 Aug 1930
Atmakuru Butchiah Chetti Vs S. Tayar Rao Naidu and Others
Madras High Court · AIR 1931 Mad 399 : (1931) ILR (Mad) 184 : 129 Ind. Cas. 818 : (1930) 32 LW 919 : (1931) 60 MLJ 721
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Aug 1930
Profulla Kumar Basu Vs Mt. Sorojbala Basu and Others
Calcutta High Court · AIR 1931 Cal 332
Limitation Act, 1963 — Section 14
High Courts22 Aug 1930
In Re: Narayan Janu Mahajan
Bombay High Court · (1930) 32 BOMLR 1493
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 504, 506
High Courts22 Aug 1930
Emperor Vs Rajani Nath Bhattacharjee and Others
Calcutta High Court · AIR 1931 Cal 706
Legal Practitioners Act, 1879 — Section 13(f)
High Courts22 Aug 1930
Narsidas Jekisondas Vs Ravishankar Prabhashankar
Bombay High Court · (1930) 32 BOMLR 1435
Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 65(a), 66(2)
High Courts22 Aug 1930
(Komanduru) Sampath Ayyangar and Another Vs Sri Govinda Krishna Yachandralavari Bahadur, Rajah of Venkatagiri
Madras High Court · AIR 1931 Mad 51 : 129 Ind. Cas. 828 : (1931) 33 LW 284
Contract Act, 1872 — Section 70
High Courts21 Aug 1930
A.R.S.P. Subramanian Chetti Vs Official Assignee of Madras
Madras High Court · AIR 1931 Mad 603(1)
High Courts21 Aug 1930
Daulat Bhuiya Vs Rahisa Banu and Others
Calcutta High Court · AIR 1931 Cal 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts21 Aug 1930
Kanak Kanti Roy Vs Kripa Nath Gain and Others
Calcutta High Court · AIR 1931 Cal 321
Bengal Tenancy Act, 1885 — Section 46
High Courts21 Aug 1930
Kitabdi Vs Emperor
Calcutta High Court · AIR 1931 Cal 450
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 304, 71
High Courts21 Aug 1930
P. Abdul Samad Saheb Vs Sowcar Kamaruddin Saheb and Others
Madras High Court · AIR 1931 Mad 192
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Aug 1930
In Re: Bholanath Pal, Deceased Sm. Satyabala Dasi
Calcutta High Court · AIR 1931 Cal 580
Succession Act, 1929 — Section 2