High Courts13 Aug 1930
Hari Charan Bhunya and Others Vs Sm. Kamal Kumari Dasi
Calcutta High Court · AIR 1931 Cal 670
Limitation Act, 1963 — Article 123, 62Succession Act, 1925 — Section 353
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,941 of 61,576
High Courts13 Aug 1930Dismissed
Sunder Teli Vs Emperor
Allahabad High Court · AIR 1931 All 51 : (1931) ILR (All) 218
Penal Code, 1860 (IPC) — Section 383, 390
High Courts12 Aug 1930
Radhakison Gopikison Vs Balmukund Ramchandra
Bombay High Court · (1930) 32 BOMLR 1319 : (1931) ILR (Bom) 382
Bombay Cotton Contracts Act, 1932 — Section 4Companies Act, 1956 — Section 21
High Courts12 Aug 1930
Janardan Trimbak Gadre Vs Dinkar Hari Rajguru
Bombay High Court · AIR 1931 Bom 189 : (1931) ILR (Bom) 193
Limitation Act, 1963 — Article 131, 62
High Courts12 Aug 1930
Mokshed Sheikh and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 756 : 129 Ind. Cas. 105
Evidence Act, 1872 — Section 33
High Courts12 Aug 1930
In Re: Karim Mia
Calcutta High Court · AIR 1931 Cal 392
Provincial Insolvency Act, 1920 — Section 41(2)
High Courts12 Aug 1930
Sajanisundari Dasi Vs Jogendra Chandra Sen
Calcutta High Court · AIR 1931 Cal 591
High Courts12 Aug 1930Dismissed
Abdul Shakur Khan Vs Emperor
Allahabad High Court · AIR 1931 All 257
Criminal Procedure Code, 1898 (CrPC) — Section 135(b)
High Courts12 Aug 1930
In Re: Seemakurti Kanakayya
Madras High Court · 129 Ind. Cas. 75 : (1930) 32 LW 789 : (1930) 59 MLJ 854
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 403
High Courts11 Aug 1930
Ammanibai Vs Anant Narayan Shanbhog
Bombay High Court · AIR 1931 Bom 365
Contract Act, 1872 — Section 73
High Courts11 Aug 1930
Gulamali Sher Mahomed Vs N.H. Moos
Bombay High Court · (1930) 32 BOMLR 1315
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts11 Aug 1930Dismissed
Rai Todar Mal and Another Vs Hardeo Tiwari
Allahabad High Court · (1931) ILR (All) 215
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(1), 539(B)
High Courts11 Aug 1930Dismissed
Emperor Vs Gaya Teli
Allahabad High Court · AIR 1930 All 818 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1930
Sirpat Rai and Others Vs Emperor
Allahabad High Court · AIR 1931 All 10 : 129 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 379
High Courts11 Aug 1930
In Re: Devatha Sriramamurty
Madras High Court · 131 Ind. Cas. 649 : (1931) 33 LW 640 : (1931) 60 MLJ 370
High Courts11 Aug 1930
In Re: Kolli Satyanarayana Choudari
Madras High Court · (1931) 33 LW 632 : (1931) 60 MLJ 378
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts07 Aug 1930
Deb Kumar Ray Choudhury Vs Anath Bandhu Sen and Others
Calcutta High Court · AIR 1931 Cal 421
Contract Act, 1872 — Section 23
High Courts07 Aug 1930
Deo Kumar Roy Choudhury Vs Ananth Bandhu Sen and Others
Calcutta High Court · 131 Ind. Cas. 133
High Courts07 Aug 1930
Inder Prasad and Others Vs Naurang Kuar and Others
Patna High Court · AIR 1930 Patna 607
Transfer of Property Act, 1882 — Section 82, 83