High Courts23 Jul 1930
In Re: Velivalli Brahmaiah and Others
Madras High Court · (1931) ILR (Mad) 252 : 129 Ind. Cas. 633 : (1930) 32 LW 280 : (1930) 59 MLJ 674
Penal Code, 1860 (IPC) — Section 352, 504
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,946 of 61,576
High Courts23 Jul 1930
B. Sivaram Dubai Vs R. Rajagopala Misra and Another
Madras High Court · AIR 1930 Mad 918 : (1931) ILR (Mad) 315 : (1930) 32 LW 608 : (1931) 60 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1930
C. Jagannadham Pillai Vs Official Assignee and Others
Madras High Court · AIR 1931 Mad 124 : 129 Ind. Cas. 814
High Courts22 Jul 1930
Ashutosh Garai Vs Balmukand Kishen Gopal
Calcutta High Court · AIR 1931 Cal 163
High Courts22 Jul 1930
Mt. Attormoni Dasi and Another Vs Ramesh Chunder Bose
Calcutta High Court · AIR 1930 Cal 651 : 129 Ind. Cas. 787
Limitation Act, 1963 — Article 181, 84
High Courts22 Jul 1930
Nippon Yusen Kaisha Vs Mahali Ram-Ranjidas and Another
Calcutta High Court · AIR 1931 Cal 269
Contract Act, 1872 — Section 178
High Courts22 Jul 1930Dismissed
The Great Eastern Life Assurance Co. Ltd. Vs Bai Hira
Bombay High Court · (1930) 32 BOMLR 1671 : (1931) ILR (Bom) 124 : 129 Ind. Cas. 744
High Courts22 Jul 1930
C. Jagannadham Pillai Vs The Official Assignee and Others
Madras High Court · (1930) 32 LW 666 : (1931) 60 MLJ 309
Registration Act, 1908 — Section 17
High Courts22 Jul 1930
Srimath Deivasikamani Annamalai Desikar, Pandara Sannadhi of Tiruvannamalai Adhinam (dead) and Another Vs Raju Pillai alias Margasagayam Pillai and Others
Madras High Court · AIR 1930 Mad 995 : (1931) ILR (Mad) 306 : (1930) 32 LW 599 : (1930) 59 MLJ 579
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts21 Jul 1930Dismissed
Haidar Saheb Gulam Hussen Vs Muniroddin Chhotemir Pirjade
Bombay High Court · (1930) 32 BOMLR 1420 : (1931) ILR (Bom) 119
Pensions Act, 1871 — Section 6
High Courts21 Jul 1930
Ghanshyam Das and Others Vs Ragho Singh and Another
Patna High Court · AIR 1931 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 52
High Courts18 Jul 1930
Janardhanam Vs Emperor
Madras High Court · AIR 1930 Mad 977 : 129 Ind. Cas. 74
High Courts18 Jul 1930Dismissed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · (1930) 32 BOMLR 1607
High Courts18 Jul 1930
Emperor Vs Panchu Shaikh
Calcutta High Court · AIR 1931 Cal 178
Criminal Procedure Code, 1898 (CrPC) — Section 276, 277, 374
High Courts18 Jul 1930
Gouri Sankar Poddar Vs Gurupada Haldar
Calcutta High Court · AIR 1931 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jul 1930
Rambishun Singh and Others Vs Kuldip Singh and Others
Patna High Court · AIR 1931 Patna 72
High Courts18 Jul 1930
Moti Lal Nehru and Another Vs Emperor
Allahabad High Court · AIR 1931 All 12
Criminal Law (Amendment) Act — Section 17(1)Evidence Act, 1872 — Section 78
High Courts18 Jul 1930
Rudraraju Ramaraju Vs Emperor
Madras High Court · AIR 1930 Mad 973 : 129 Ind. Cas. 77