High Courts18 Jun 1930Dismissed
In Re: Usman Haji Mahomed
Bombay High Court · AIR 1930 Bom 486 : (1930) 32 BOMLR 1138 : (1930) ILR (Bom) 664 : 129 Ind. Cas. 590
City of Bombay Municipal Council Act, 1988 — Section 45
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,953 of 61,576
High Courts18 Jun 1930
Kartick Chandra Maity and Others Vs Emperor
Patna High Court · AIR 1932 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 204, 75
High Courts18 Jun 1930Dismissed
Mohamed Sharif Vs Nasir Ali and Others
Allahabad High Court · AIR 1930 All 742 : (1931) ILR (All) 44
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 42
High Courts17 Jun 1930
Abdul Sobhan Khan Vs Samasuddin Ahmed and Others
Calcutta High Court · AIR 1931 Cal 336
High Courts17 Jun 1930
Jahandad Khan Vs Abdul Ghafur Khan
Bombay High Court · (1930) 32 BOMLR 1559
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jun 1930Allowed
Emperor Vs Nazir Husain
Allahabad High Court · AIR 1930 All 795(1) : (1931) ILR (All) 39 : 129 Ind. Cas. 262
High Courts17 Jun 1930Allowed
Sallu Mal and Another Vs Emperor
Allahabad High Court · AIR 1930 All 751
High Courts17 Jun 1930
Emperor Vs Bashir
Allahabad High Court · AIR 1930 All 741 : (1931) ILR (All) 42
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Jun 1930
Aslop Vs Emperor
Allahabad High Court · AIR 1930 All 834 : 129 Ind. Cas. 370
Penal Code, 1860 (IPC) — Section 498
High Courts16 Jun 1930
Ashutosh Basu Vs Sudhangshubhushan Mukherji
Calcutta High Court · AIR 1931 Cal 688
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 5(2)
High Courts16 Jun 1930
Barisal Rindan Samiti Vs Sital Chandra Mukhopadhya and Another
Calcutta High Court · AIR 1930 Cal 630 : 129 Ind. Cas. 407
Stamp Act, 1899 — Section 23, 60
High Courts16 Jun 1930
Sadafal Kanu Vs Sodari Hajam
Calcutta High Court · AIR 1931 Cal 496
Succession Act, 1925 — Section 283
High Courts16 Jun 1930Allowed
(Sher) Ahmad Khan Vs Ali Bux
Allahabad High Court · (1930) 06 AHC CK 0025
High Courts13 Jun 1930
Mana Gendal and Others Vs Emperor
Bombay High Court · AIR 1930 Bom 483 : 129 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 304, 322
High Courts13 Jun 1930
Gulabmiya Dagumiya Vs Empeor
Bombay High Court · AIR 1930 Bom 487 : 129 Ind. Cas. 344
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts13 Jun 1930
Sm. Manorama Dasi and Another Vs Dhirendra Nath Busu and Others
Calcutta High Court · AIR 1931 Cal 329
High Courts13 Jun 1930
Nagendra Nath Bose Vs Mon Mohan Singha Roy and Others
Calcutta High Court · AIR 1931 Cal 100 : 129 Ind. Cas. 849
Bengal Tenancy Act, 1885 — Section 174