JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,956 of 61,576

High Courts29 May 1930Disposed Of

Ram Nath Vs Ram Sahai

Allahabad High Court · (1930) 05 AHC CK 0042

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High Courts29 May 1930Disposed Of

Bechu Ahir Vs Hansraj Ahir and Others

Allahabad High Court · (1930) 05 AHC CK 0034

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High Courts29 May 1930Dismissed

Noor Muhammad Vs Mahmud Khan Fayaz Khan and Another

Allahabad High Court · (1930) 05 AHC CK 0025

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High Courts28 May 1930

Jadubansi Sahay and Others Vs Barhamdeo Narayan Singh and Others

Patna High Court · AIR 1930 Patna 495(1)

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High Courts28 May 1930Dismissed

Emperor Vs Salig Ram

Allahabad High Court · (1930) 05 AHC CK 0036

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High Courts28 May 1930Disposed Off

Chiranji Lal Vs Bool Chand

Allahabad High Court · (1930) 05 AHC CK 0024

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High Courts28 May 1930Dismissed

Bisheshwar Nath Vs Narmadeshwar Prasad Upadhia

Allahabad High Court · (1930) 05 AHC CK 0018

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High Courts27 May 1930

Gurudas Mandal Vs Emperor

Patna High Court · AIR 1930 Patna 509 : 128 Ind. Cas. 351

Penal Code, 1860 (IPC) — Section 193

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High Courts27 May 1930Disposed Of

Parmeshwari Das Vs Lachhman Prasad

Allahabad High Court · (1930) 05 AHC CK 0045

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High Courts27 May 1930Disposed Of

Fazal Rab Vs Manzoor Ahmad

Allahabad High Court · AIR 1931 All 76

Transfer of Property Act, 1882 — Section 95

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High Courts27 May 1930Allowed

Paras Ram Vs Emperor

Allahabad High Court · AIR 1930 All 740

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High Courts26 May 1930Dismissed

Raja Probhat Chandra Barua Vs Emperor

Bombay High Court · (1930) 32 BOMLR 1541

Income Tax Act, 1922 — Section 66

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High Courts26 May 1930

Tara Kinkar Chanda and Another Vs Rasik Chandra Mahajan and Another

Calcutta High Court · AIR 1930 Cal 799 : 129 Ind. Cas. 186

Penal Code, 1860 (IPC) — Section 379

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High Courts26 May 1930

Kalu Mian Vs Emperor

Calcutta High Court · AIR 1931 Cal 357

Criminal Procedure Code, 1898 (CrPC) — Section 234, 537Penal Code, 1860 (IPC) — Section 406

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High Courts26 May 1930Dismissed

Bhairo Prasad Vs Emperor

Allahabad High Court · AIR 1930 All 739

Criminal Procedure Code, 1898 (CrPC) — Section 168

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High Courts23 May 1930

Ran Mamud Sarkar and Others Vs Emperor

Calcutta High Court · AIR 1931 Cal 6 : 129 Ind. Cas. 353

Penal Code, 1860 (IPC) — Section 147, 148

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High Courts23 May 1930

Ramprasad Chimanlal Vs Hazarimull Lalchand

Calcutta High Court · AIR 1931 Cal 458

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(e), Order 7 Rule 1(f)

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High Courts23 May 1930

Ram Dass and Another Vs Bhagwat Narain Singh and Others

Patna High Court · AIR 1931 Patna 97

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 60

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High Courts23 May 1930Dismissed

Muhammad Ahmad Khan Vs Jai Chand Lal and Another

Allahabad High Court · AIR 1930 All 709

Evidence Act, 1872 — Section 92

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High Courts23 May 1930Disposed Of

Rajdeo Vs Nath Prasad Misra

Allahabad High Court · AIR 1930 All 832

Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25

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