High Courts14 May 1930
Abdul Kuddus Gazi Vs Mutual Indemnity and Finance Corporation (India) Ltd.
Calcutta High Court · AIR 1930 Cal 576
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,959 of 61,576
High Courts14 May 1930
Madha Ram Gaonbura and Another Vs Mt. Tupoo Rubhani and Another
Calcutta High Court · AIR 1931 Cal 319 : 129 Ind. Cas. 778
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1930
Sashi Kanta De Vs Emperor
Calcutta High Court · 129 Ind. Cas. 364
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 397
High Courts14 May 1930
Muchi Ram Bagal Vs Balaram Bhumij
Patna High Court · AIR 1930 Patna 562
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4)
High Courts14 May 1930Allowed
Ram Dayal and Others Vs Aminuddin and Another
Allahabad High Court · (1930) 05 AHC CK 0029
High Courts14 May 1930
Nand Kishore and Others Vs Lallu and Another
Allahabad High Court · AIR 1931 All 45
Transfer of Property Act, 1882 — Section 52
High Courts13 May 1930
Mohit Krishna Kundu Vs Pranab Chandra Ghose and Others
Calcutta High Court · AIR 1930 Cal 616
Partition Act, 1893 — Section 2
High Courts13 May 1930
Gopal Jana and Others Vs Broja Mohan Swami and Others
Calcutta High Court · AIR 1931 Cal 105
High Courts13 May 1930
Bihari Mahton Vs Emperor
Patna High Court · AIR 1931 Patna 152
Criminal Procedure Code, 1898 (CrPC) — Section 274, 326Penal Code, 1860 (IPC) — Section 325
High Courts13 May 1930
Kartik Chandra Maity Vs Emperor
Patna High Court · AIR 1932 Patna 171
Penal Code, 1860 (IPC) — Section 147, 225, 342
High Courts13 May 1930Dismissed
(Diwan) Pahar Singh and Others Vs Shamsher Jang Bijai Bahadur Singh and Others
Allahabad High Court · (1930) 05 AHC CK 0048
High Courts13 May 1930Dismissed
Gayan Singh Vs Harbilas and Another
Allahabad High Court · AIR 1930 All 711
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts13 May 1930Dismissed
Harbans Deo Rai Vs Raj Kumar Rai
Allahabad High Court · AIR 1930 All 702
High Courts13 May 1930Dismissed
Khunni Mal Narain Das Vs Dwarka Das Baij Nath
Allahabad High Court · AIR 1930 All 710
Evidence Act, 1872 — Section 34Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 May 1930Dismissed
Acharji Ahir Vs Harai Ahir and Others
Allahabad High Court · AIR 1930 All 822 : (1930) ILR (All) 961
High Courts12 May 1930
Preotama Devi Vs Chandra Kumar Ghosh and Another
Calcutta High Court · AIR 1930 Cal 594
Guardians and Wards Act, 1890 — Section 35
High Courts12 May 1930
Preotama Devi Vs Nistarini Ghose and Others
Calcutta High Court · 128 Ind. Cas. 805
High Courts12 May 1930
Saloo Jolaha Vs Chaudhury Sampat Kumar Singh and Others
Patna High Court · AIR 1930 Patna 529 : 128 Ind. Cas. 113
Bengal Tenancy Act, 1885 — Section 30(b), 39(b)
High Courts09 May 1930
Anadi Lal Mukherjee and Others Vs Sukh Chand Mandal and Others
Calcutta High Court · AIR 1930 Cal 715 : 129 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts09 May 1930
Anadilal Mukherji Vs Sukhchand Mandal
Calcutta High Court · (1930) 05 CAL CK 0032