High Courts02 Sept 1929
Taleb Ali and Another Vs Abdul Aziz and Others
Calcutta High Court · AIR 1929 Cal 689
Civil Procedure Code, 1908 (CPC) — Section 2, 57
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,963 of 61,517
High Courts02 Sept 1929
Girish Chandra and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 756
Criminal Procedure Code, 1898 (CrPC) — Section 215, 432Presidency Towns Insolvency Act, 1909 — Section 103
High Courts02 Sept 1929Disposed Of
P.C. Chaudhri Vs Emperor
Allahabad High Court · AIR 1930 All 34 : (1930) ILR (All) 212
High Courts30 Aug 1929
Probhat Chandra Adhikari and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 366
Penal Code, 1860 (IPC) — Section 228
High Courts30 Aug 1929
Prabhat Chandra Adhikary and Another Vs Emperor
Calcutta High Court · 125 Ind. Cas. 853
Criminal Procedure Code, 1898 (CrPC) — Section 480, 483Penal Code, 1860 (IPC) — Section 223, 228
High Courts30 Aug 1929Allowed
Sultan and Others Vs Emperor
Allahabad High Court · 120 Ind. Cas. 433
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 366, 368
High Courts29 Aug 1929
Mathuranath Ray Chaudhuri Vs Janakinath Ray Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 804
High Courts29 Aug 1929
Sudhinkumar Pal and Others Vs Asgar and Others
Calcutta High Court · AIR 1930 Cal 797 : 129 Ind. Cas. 774
Bengal Embankment Act, 1882 — Section 74, 86Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Aug 1929
Carr Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1930 Cal 17
High Courts29 Aug 1929
Putta Chelamiah and Another Vs Venkata Kumara Mahipati Suryarao Bahadur Garu and Another
Madras High Court · AIR 1930 Mad 1 : 121 Ind. Cas. 765
High Courts28 Aug 1929
Ganendra Mohan Bhaduri and Another Vs Bhavani Charan Chakravarti
Calcutta High Court · AIR 1930 Cal 468
Arbitration Act, 1899 — Section 11(2)
High Courts27 Aug 1929
Natesa Pillai Vs Govindasami Pathan and Another
Madras High Court · AIR 1930 Mad 4
High Courts26 Aug 1929
In Re: Kharkharee Collieries Ltd.
Calcutta High Court · AIR 1932 Cal 76
Companies Act, 1956 — Section 175(6)
High Courts26 Aug 1929
Jogendranath Sen and Others Vs Behari Lal Das and Others
Calcutta High Court · AIR 1930 Cal 450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1929
Mahadeo Lal and Another Vs Hossaini Pandey and Others
Patna High Court · AIR 1930 Patna 199 : 120 Ind. Cas. 289
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 324
High Courts26 Aug 1929
Secy. of State Vs T.S. Murugesan Pillai and Others
Madras High Court · AIR 1930 Mad 248
High Courts26 Aug 1929
(Tatiparti) Veeraswami and Others Vs (Sanam) Kanakayya
Madras High Court · AIR 1929 Mad 833 : 121 Ind. Cas. 159