High Courts03 Apr 1930Dismissed
Niader Vs Khazan and Others
Allahabad High Court · (1930) 04 AHC CK 0014
JUDGMENT DATABASE
Search 12,31,466 Indian judgments.
12,31,466 judgments in All Courts · page 58,965 of 61,574
High Courts02 Apr 1930
Sardar Prasad Das Vs Binaykrishna Datta
Calcutta High Court · AIR 1931 Cal 393
High Courts02 Apr 1930
Emperor Vs Chauthmall and Another
Calcutta High Court · AIR 1930 Cal 444
Penal Code, 1860 (IPC) — Section 225B, 353
High Courts02 Apr 1930
Kaseruddin Mahaldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 446
Penal Code, 1860 (IPC) — Section 120B, 149, 302
High Courts02 Apr 1930
Baikunthanath Roy and Another Vs Ahmedulla and Others
Calcutta High Court · AIR 1931 Cal 113
Limitation Act, 1871 — Article 134
High Courts02 Apr 1930
Emperor Vs Mangubhai Dahyabhai
Bombay High Court · (1930) 32 BOMLR 790 : (1930) ILR (Bom) 491
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts02 Apr 1930
Emperor Vs Y.A. Gafur Karimbax Pathan
Bombay High Court · (1930) 32 BOMLR 785
Criminal Procedure Code, 1898 (CrPC) — Section 182, 185
High Courts02 Apr 1930
Nanku Singh and Others Vs Parmatmanand Singh and Others
Allahabad High Court · (1930) 04 AHC CK 0011
High Courts01 Apr 1930
Nilkanth Balwant Natu Vs Vidya Narasinh Bharati
Bombay High Court · (1930) 32 BOMLR 1527
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts01 Apr 1930
Mahammad Jalaluddin Mandal and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 433
Penal Code, 1860 (IPC) — Section 366, 368
High Courts01 Apr 1930
In Re: Shivlingappa Bhagappa
Bombay High Court · AIR 1930 Bom 372 : (1930) 32 BOMLR 782
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 190Penal Code, 1860 (IPC) — Section 109
High Courts01 Apr 1930
Emperor Vs Heptulla Alibhai
Bombay High Court · AIR 1930 Bom 352 : (1930) 32 BOMLR 757
Bombay City Municipalities Act, 1925 — Section 137, 46, 5(1)(b)
High Courts01 Apr 1930Dismissed
Manchersha Ardesar Vs Govind Ganesh Joshi
Bombay High Court · AIR 1930 Bom 424 : (1930) 32 BOMLR 1035
Negotiable Instruments Act, 1881 (NI) — Section 26
High Courts01 Apr 1930
Babui Radhika Debi Vs Ramasray Prasad Chowdhry and Others
Patna High Court · AIR 1930 Patna 403 : 128 Ind. Cas. 350
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
High Courts31 Mar 1930
Suresh Chandra Dutta and Others Vs Mohendra Chandra De and Others
Calcutta High Court · AIR 1931 Cal 91 : 129 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 16
High Courts31 Mar 1930
H.C. Ganti Vs F.L. Harcourt
Calcutta High Court · AIR 1931 Cal 436
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts31 Mar 1930Dismissed
Bhaishankar Motiram Vs Lakshmi Dyeing Works
Bombay High Court · AIR 1930 Bom 449 : (1930) 32 BOMLR 1031 : 129 Ind. Cas. 588
Contract Act, 1872 — Section 264