Tribunals and Commissions26 Jul 202Dismissed
India Glycols Ltd VsAgrimas Chemicals Limited
National Company Law Tribunal · (202) 07 NCLT CK 0012
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12,31,511 judgments in All Courts · page 61,574 of 61,576
Tribunals and Commissions26 Jul 202Dismissed
Mr. Nilesh Shrivistava Vs Asset Analytix Pvt. Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0011
Tribunals and Commissions26 Jul 202Dismissed
Forest Development Corporation Ofmaharashtra Limited Vs Fdcm Esselworld Gorewada Zoo Privatelimited
National Company Law Tribunal · (202) 07 NCLT CK 0010
Tribunals and Commissions26 Jul 202Dismissed
E Square Leisure Private Limited Vs Orienta Cine Advertising Private Limited
National Company Law Tribunal · (202) 07 NCLT CK 0006
Tribunals and Commissions26 Jul 202Disposed Of
Small Industries Development Bank of India (SIDBI) (Through Resolution Professional Mr. Nethi Mallikarjuna Setty Vs Akshay Kothari
National Company Law Tribunal · (202) 07 NCLT CK 0004
Tribunals and Commissions26 Jul 202Disposed Of
Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions22 Jun 20Disposed Of
Neeraj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0028
Tribunals and Commissions19 Jun 20Disposed Of
Rattan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0043
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0042
Tribunals and Commissions19 Jun 20Disposed Of
Rambir Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0040
Tribunals and Commissions19 Jun 20Disposed Of
Vijay Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0039
Tribunals and Commissions19 Jun 20Disposed Of
Umesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0038
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Manoj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0033
Tribunals and Commissions19 Jun 20Disposed Of
KC Kalra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0032
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20
Vivek Beniwal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Disposed Of
Dinesh Kumar Varma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0029
Tribunals and Commissions19 Jun 20Disposed Of
Sushil Kumar Verma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0026
Tribunals and Commissions19 Jun 20Disposed Of
Darshan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0023
Tribunals and Commissions19 Jun 20Dismissed
Rajeev Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0021
Tribunals and Commissions19 Jun 20Dismissed
Giraja Shankar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0020