High Courts04 Feb 1930
Madanlal Lachmandas Vs Kedarnath Shersinghdas
Bombay High Court · AIR 1930 Bom 364 : (1930) 32 BOMLR 660
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
JUDGMENT DATABASE
Search 12,31,288 Indian judgments.
12,31,288 judgments in All Courts · page 58,973 of 61,565
High Courts04 Feb 1930
Ammani Ammal Vs M. Narayanasami Naidu
Madras High Court · AIR 1930 Mad 915 : (1931) ILR (Mad) 462 : (1930) 32 LW 544 : (1930) 59 MLJ 425
Succession Act, 1925 — Section 263
High Courts03 Feb 1930Allowed
Aswini Kumar Bhandari Vs Anukul Chandra Bhandari and Others
Calcutta High Court · AIR 1950 Cal 326
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts03 Feb 1930
Grimault and Co. Vs Premji Gopalji
Bombay High Court · AIR 1930 Bom 336 : (1930) 32 BOMLR 414
High Courts03 Feb 1930Dismissed
Shridhar Krishnabhatta and Venkatram Krishnabhatta Vs Madappa Ganap Hegde
Bombay High Court · (1930) 32 BOMLR 698
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 9 Rule 13
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Mt. Ram Dei
Privy Council · (1930) AIR(PC) 139(1)
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Ram Dei
Privy Council · (1930) AIR(PC) 139
High Courts31 Jan 1930
Haripado Baidya and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 645
Penal Code, 1860 (IPC) — Section 499, 500
High Courts31 Jan 1930
Girdharlal Mansukhbhai Gandhi Vs Kapadvanj Municipality
Bombay High Court · AIR 1930 Bom 317 : (1930) 32 BOMLR 610
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 101
High Courts31 Jan 1930
Bisheshar Singh Vs Patan Mahton and Others
Patna High Court · AIR 1930 Patna 485 : 123 Ind. Cas. 615
Bengal Tenancy Act, 1885 — Section 103B, 24, 27
High Courts31 Jan 1930
Gobind Gorhi and Others Vs Baldeo Ram and Others
Patna High Court · AIR 1930 Patna 293
Evidence Act, 1872 — Section 145
High Courts31 Jan 1930Dismissed
Bal Krishna Sharma Vs Paij Singh and Another
Allahabad High Court · (1930) 01 AHC CK 0068
High Courts31 Jan 1930Allowed
Naubahar Singh and Others Vs Qadir Bux and Others
Allahabad High Court · (1930) 01 AHC CK 0063
High Courts31 Jan 1930Disposed Of
Baij Nath Prasad Vs Dharam Pal Singh and Others
Allahabad High Court · AIR 1930 All 441(1)
High Courts31 Jan 1930
(Gandreddi) Naganna and Another Vs (Revinipati) Appalaraju and Others
Madras High Court · AIR 1930 Mad 1021 : 129 Ind. Cas. 59
High Courts31 Jan 1930
In Re: Krishnayya Naidu and Another
Madras High Court · (1930) ILR (Mad) 775 : (1930) 58 MLJ 547
Evidence Act, 1872 — Section 167
High Courts30 Jan 1930
(Pulavarthi) Lakshmanaswami Vs Abdul Khudavande Sahib Garu and Others
Madras High Court · AIR 1930 Mad 703
High Courts30 Jan 1930
Shanmukh Basapa Dhamanji Vs Emperor
Bombay High Court · AIR 1930 Bom 163 : 125 Ind. Cas. 710
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts30 Jan 1930
Abdul Sattar Vs Moti Bibi
Calcutta High Court · AIR 1930 Cal 720
Penal Code, 1860 (IPC) — Section 323, 448
High Courts30 Jan 1930
Emperor Vs Shanmukh Basapa Dhamanji
Bombay High Court · (1930) 01 BOM CK 0020
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537