JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 58,975 of 61,517

High Courts23 Jul 1929

Monmohini Dassi Vs Taramoni

Calcutta High Court · AIR 1929 Cal 733

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High Courts23 Jul 1929

Parmeshari Prasad Singh and Others Vs Ramgatia and Others

Patna High Court · 120 Ind. Cas. 44

Estates Partition Act, 1897 — Section 61

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High Courts23 Jul 1929

Debi Saran Koiri and Another Vs Nandalal Chaubey and Others

Patna High Court · AIR 1929 Patna 591

Transfer of Property Act, 1882 — Section 122, 123, 5

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High Courts23 Jul 1929

Krishna Maharana Vs Emperor

Patna High Court · AIR 1929 Patna 651

Penal Code, 1860 (IPC) — Section 361, 366, 376

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High Courts23 Jul 1929Dismissed

Bhagwan Das Vs Bibi Iqbal Sultan Banu Shahar Khurshed Begam

Allahabad High Court · AIR 1929 All 885 : 118 Ind. Cas. 715

Easements Act, 1882 — Section 15, 7

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High Courts23 Jul 1929

Mangat Lal Vs Ghasi Khan and Others

Allahabad High Court · AIR 1929 All 800 : 118 Ind. Cas. 718

Transfer of Property Act, 1882 — Section 41

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High Courts23 Jul 1929

C. Ahamad Haji Vs Mayan and Others

Madras High Court · AIR 1930 Mad 65 : (1929) 30 LW 1045 : (1929) 57 MLJ 789

Limitation Act, 1963 — Section 19

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High Courts22 Jul 1929

Haridas Mukherjee Vs Bijay Krishna Das and Others

Calcutta High Court · AIR 1930 Cal 387

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts22 Jul 1929

Hridoymohan Sanyal Vs Khagendra Nath Sanyal and Others

Calcutta High Court · AIR 1929 Cal 687

Civil Procedure Code, 1908 (CPC) — Section 48, 48(ii)(b)

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High Courts22 Jul 1929

Mallu Gope and Another Vs Emperor

Patna High Court · AIR 1929 Patna 712

Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 149, 352

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High Courts22 Jul 1929

Sri Ram Lakshman Janki Jee and Another Vs Nirsu Ram and Others

Patna High Court · AIR 1930 Patna 97

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High Courts22 Jul 1929

Bengali Parida and Others Vs Banchhanidhi Panigrahi

Patna High Court · AIR 1930 Patna 29

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146

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High Courts22 Jul 1929Dismissed

Abdul Rashid Vs Harish Chandra

Allahabad High Court · AIR 1929 All 940

Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 95

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High Courts22 Jul 1929Disposed Of

Kasim Abbas Vs Hans Ram and Others

Allahabad High Court · (1929) 07 AHC CK 0096

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High Courts22 Jul 1929Dismissed

In Re: An Advocate

Allahabad High Court · AIR 1930 All 22(1) : 123 Ind. Cas. 683 : 122 Ind. Cas. 894

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High Courts22 Jul 1929Disposed Of

Abdul Rahman Vs Jagannath Pandey

Allahabad High Court · AIR 1930 All 86 : 118 Ind. Cas. 707

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High Courts22 Jul 1929

Alagiri Nayakar and Another Vs Perumal Nayakar and Others

Madras High Court · 122 Ind. Cas. 503

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High Courts20 Jul 1929

Emperor Vs Daljitsing Fattehsing

Bombay High Court · (1930) 32 BOMLR 106

Arms Act, 1878 — Section 19(a), 19(d)

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High Courts20 Jul 1929

Daljitsing Fattehsing Vs Emperor

Bombay High Court · 125 Ind. Cas. 435

Arms Act, 1878 — Section 27Arms Act, 1959 — Section 19(a), 5

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High Courts20 Jul 1929Allowed

The Midnapore Zamindary Company Vs The Secretary of State for India

Bombay High Court · (1930) 32 BOMLR 114

Civil Procedure Code, 1908 (CPC) — Section 100

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