High Courts15 Jan 1930
Rajani Kanta Saha and Others Vs Arjun Chandra Chakravarty
Calcutta High Court · AIR 1930 Cal 588
Bengal Tenancy Act, 1885 — Section 49
JUDGMENT DATABASE
Search 12,31,248 Indian judgments.
12,31,248 judgments in All Courts · page 58,977 of 61,563
High Courts15 Jan 1930Dismissed
Ramacharya Govindacharya Kundgol Vs Ramrao Appaji Huddar
Bombay High Court · (1930) 32 BOMLR 900
High Courts15 Jan 1930
Hasan Imam and Others Vs Brahmdeo Singh and Others
Patna High Court · AIR 1930 Patna 301
Limitation Act, 1963 — Section 19, 20
High Courts14 Jan 1930
S.C. Nandi Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 665a
Criminal Procedure Code, 1898 (CrPC) — Section 200(aa)
High Courts14 Jan 1930Dismissed
Nagappa Pandyappa Kadar Vs Badridas Shrikishan
Bombay High Court · AIR 1930 Bom 409 : (1930) 32 BOMLR 894
Transfer of Property Act, 1882 — Section 3
High Courts13 Jan 1930
A. Milton and Co. Vs Ojha Automobile Engineering Co.
Calcutta High Court · AIR 1931 Cal 279
Civil Procedure Code, 1908 (CPC) — Section 136(1)Contract Act, 1872 — Section 28 ISpecific Relief Act, 1877 — Section 56(b)
High Courts13 Jan 1930
Sm. Radharani Dassya and Others Vs Purna Chandra Sarkar and Another
Calcutta High Court · AIR 1930 Cal 737
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Jan 1930Allowed
Usafali Ibrahim Vs Falzullabhai Sheikh Mahomedbhai
Bombay High Court · (1930) 32 BOMLR 439 : (1930) ILR (Bom) 352
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts13 Jan 1930
Secretary of State for India in Council Vs Bodhram Dubey
Patna High Court · 128 Ind. Cas. 344
Land Acquisition Act, 1894 — Section 14, 28
High Courts13 Jan 1930
Sasadhar Ganguly Vs Raghab Singh Pradhan and Another
Patna High Court · AIR 1930 Patna 234
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 55
High Courts13 Jan 1930
Emperor Vs (Baraik) Narendra Nath Singh
Patna High Court · AIR 1930 Patna 217
Criminal Procedure Code, 1898 (CrPC) — Section 123(3), 438
High Courts13 Jan 1930
Pearey Lal Krishen Prasad Vs Dev Karan Das Ram Saran Das and Others
Allahabad High Court · (1930) 01 AHC CK 0021
High Courts13 Jan 1930Dismissed
B. Dallu Singh and Another Vs B. Chhakan Singh and Another
Allahabad High Court · AIR 1930 All 446 : (1930) ILR (All) 562 : 128 Ind. Cas. 5
High Courts13 Jan 1930
Firm Pearey Lal Kishen Prasad Vs Firm Dev Karan Das Ram Saran Das and Others
Allahabad High Court · 125 Ind. Cas. 592
High Courts11 Jan 1930Dismissed
Rikhi Ram and Another Vs Pancham Dube and Others
Allahabad High Court · 69 Ind. Cas. 108
High Courts11 Jan 1930Dismissed
Mt. Kaniz Sughra Bibi Vs Mt. Fidai Begam and Another
Allahabad High Court · AIR 1930 All 466
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1930Dismissed
Sughra Bibi Vs Gaya Prasad and Another
Allahabad High Court · AIR 1930 All 580 : (1930) ILR (All) 560
High Courts11 Jan 1930Dismissed
Jagnarain Kunbi and Others Vs Gaya Kunbi and Others
Allahabad High Court · AIR 1930 All 426