JUDGMENT DATABASE
Search 12,31,202 Indian judgments.
12,31,202 judgments in All Courts · page 58,982 of 61,561
The Public Prosecutor Vs Polasanapalle Nagaraju and Another
Madras High Court · 129 Ind. Cas. 229 : (1930) 32 LW 285 : (1930) 59 MLJ 114
Jyoti Prosad Singh Deo Vs H.V. Low and Co. Ltd.
Calcutta High Court · AIR 1930 Cal 561
Asharfi Lal Vs The Judges of the High Court of Judicature
Bombay High Court · (1930) 32 BOMLR 556
Nana Mansaram Shet Vs Shridhar Keshav Naik
Bombay High Court · AIR 1930 Bom 503 : (1930) 32 BOMLR 427
Rajrikh Pandey and Others Vs Sham Shanker Dubey and Others
Patna High Court · AIR 1930 Patna 410
Ram Dayal Vs Asghar Khan
Allahabad High Court · AIR 1930 All 289
Sheo Shankar and Others Vs Bhup Singh and Another.
Allahabad High Court · AIR 1930 All 413(1)
Dwarka Prasad Vs Badri Lal and Others
Allahabad High Court · AIR 1930 All 220(1)
Shahzad Singh Vs Bachoo Singh
Allahabad High Court · (1929) 12 AHC CK 0013
Chhatarmal and Others Vs Jugul Kishore and Another
Allahabad High Court · AIR 1930 All 313
Maqbul Ahmad and Others Vs Brijdeo Tewari and Others
Allahabad High Court · AIR 1930 All 529
In Re: Sadayan Chetty and Others
Madras High Court · 124 Ind. Cas. 606(1)
Sree Venugopala Rice Mill and Others Vs Rajah of Pithapuram and Others
Madras High Court · (1930) ILR (Mad) 367 : (1930) 59 MLJ 74
Piratla Peda Venkatasubbarayudu and Others Vs Haji Silar Sahib and Others
Madras High Court · AIR 1930 Mad 582 : (1930) 31 LW 396 : (1930) 58 MLJ 524
M.R.M.C.L. Somasundaram Chettiar Vs P.R.S.A.R. Periakaruppan Ors.
Madras High Court · AIR 1930 Mad 520 : (1930) 31 LW 546 : (1930) 58 MLJ 658
Sadayan Chetti and Others Vs Emperor
Madras High Court · AIR 1930 Mad 632
Jogi Kar Vs Emperor
Calcutta High Court · AIR 1931 Cal 15
Hunsraj Vs Bejoy Lal Seal
Bombay High Court · (1930) 32 BOMLR 550