High Courts22 Nov 1929
In Re: Gunduthalayan alias Thailan
Madras High Court · (1930) ILR (Mad) 585 : (1930) 31 LW 542 : (1930) 58 MLJ 490
Penal Code, 1860 (IPC) — Section 302, 324
JUDGMENT DATABASE
Search 12,31,144 Indian judgments.
12,31,144 judgments in All Courts · page 58,987 of 61,558
High Courts22 Nov 1929Dismissed
Dinanath Narpatrai Vs Divanchand (No. 2)
Bombay High Court · AIR 1930 Bom 445 : (1930) 32 BOMLR 406
High Courts22 Nov 1929
Vellasawmy Servai Vs L. Sivaraman Servai
Bombay High Court · (1930) 32 BOMLR 511
High Courts22 Nov 1929
Probodh Chandra Mitra Vs Road Oils (India) Ltd. and Others
Calcutta High Court · AIR 1930 Cal 782
Companies Act, 1956 — Section 109Transfer of Property Act, 1882 — Section 130
High Courts22 Nov 1929
Mahabir Pandey Vs Emperor
Patna High Court · AIR 1930 Patna 353
Penal Code, 1860 (IPC) — Section 411
High Courts22 Nov 1929
B. and N. W. Ry. Co. Vs Mohammad Abdul Halim
Patna High Court · AIR 1930 Patna 528
Civil Procedure Code, 1908 (CPC) — Section 115, 20
Privy Council22 Nov 1929
Vellaswamy Servai and others Vs L. Sivaraman Servai
Privy Council · (1930) AIR(PC) 24
High Courts22 Nov 1929
Pakkiri Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others
Madras High Court · 126 Ind. Cas. 604
Transfer of Property Act, 1882 — Section 53
High Courts22 Nov 1929Dismissed
Phool Kuari Vs Bhagwan Das and Others
Allahabad High Court · AIR 1930 All 113 : (1930) ILR (All) 426
High Courts22 Nov 1929Disposed Of
Aminullah Jamati Vs Makhdoom Beg
Allahabad High Court · AIR 1930 All 179 : 122 Ind. Cas. 416
High Courts22 Nov 1929Dismissed
Lachhmi Prasad Vs Ganesh Din and Another
Allahabad High Court · AIR 1930 All 96
High Courts22 Nov 1929Allowed
Lallu Singh Vs Ram Nandan and Others
Allahabad High Court · (1929) 11 AHC CK 0031
High Courts22 Nov 1929Dismissed
People''s Industrial Bank, Ltd. Vs Ram Chander Shukul and Others
Allahabad High Court · AIR 1930 All 503
Companies Act, 1956 — Section 171
High Courts22 Nov 1929
The People''s Industrial Bank Limited Vs Ram Chander Shukla and Others
Allahabad High Court · (1930) ILR (All) 430 : 124 Ind. Cas. 28
Companies Act, 1956 — Section 171
High Courts22 Nov 1929
Sheo Murat Vs Seth Jhabbu Mal
Allahabad High Court · 122 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts22 Nov 1929
(Pakkiri) Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others
Madras High Court · AIR 1930 Mad 665
Transfer of Property Act, 1882 — Section 53
High Courts22 Nov 1929
Yenumula Akkanna and Another Vs Sri Rangaraja Bhattar Venkata Perumalla Bhattar Ayyavarulu and Another
Madras High Court · AIR 1930 Mad 486
High Courts21 Nov 1929Allowed
Dinanath Narpatrai Vs Divanchand (No. 1)
Bombay High Court · AIR 1930 Bom 444 : (1930) 32 BOMLR 404