High Courts13 Jun 1929
Tulo Naik and Others Vs Bageshwari Charan and Others
Patna High Court · AIR 1929 Patna 587
Chotanagpur Tenancy Act, 1908 — Section 77
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,989 of 61,517
High Courts13 Jun 1929
Balbhaddar Prasad Vs Mt. Bitto
Allahabad High Court · AIR 1929 All 754 : (1929) ILR (All) 1016 : 118 Ind. Cas. 188
Transfer of Property Act, 1882 — Section 83
High Courts13 Jun 1929
Ram Chander Vs Tej Singh and Others
Allahabad High Court · (1929) 06 AHC CK 0009
High Courts12 Jun 1929
Khyarennessa Choudhurani and Another Vs Satya Bhanu Ghosal and Others
Calcutta High Court · AIR 1930 Cal 599
Bengal Patni Taluks Regulation, 1819 — Section 8(3)
High Courts12 Jun 1929
Khiro Mondal Vs Emperor
Calcutta High Court · AIR 1929 Cal 726
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 395
High Courts12 Jun 1929
Kalipada Roy and Another Vs Mukunda Lal Roy and Another
Calcutta High Court · AIR 1929 Cal 679
Public Demands Recovery Act — Section 4, 6, 7
High Courts12 Jun 1929
Srimati Khyarennessa Choudhurani and Another Vs Kumar Satya Bhanu Ghosal Bahadur and Others
Calcutta High Court · 128 Ind. Cas. 188
Bengal Patni Taluks Regulation, 1819 — Section 10, 8, 8(3)Bengal Public Demands Recovery Act, 1913 — Section 20(2)
High Courts12 Jun 1929
Chaman Mahto Vs Ganesh Mahto and Others
Patna High Court · AIR 1930 Patna 149 : 123 Ind. Cas. 410
High Courts11 Jun 1929Dismissed
Maharaj Bahadur Singh Vs A.H. Forbes
Bombay High Court · (1929) 31 BOMLR 1383
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Jun 1929Dismissed
Jaydurga Dasi Vs Saroj Ranjan Sinha
Bombay High Court · (1930) 32 BOMLR 12
Privy Council11 Jun 1929
Maharaj Bahadur Singh and others Vs A.H. Forbes
Privy Council · (1929) AIR(PC) 209
High Courts11 Jun 1929Allowed
Ramnath Vs Emperor
Allahabad High Court · AIR 1930 All 450
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 1929
Bhola Nath Vs Raghunath Das Mithan Lal and Others
Allahabad High Court · (1929) 06 AHC CK 0027
High Courts11 Jun 1929
Sharafat Ali Vs Mt. Bhagwati and Others
Allahabad High Court · AIR 1929 All 763 : (1930) ILR (All) 84 : 122 Ind. Cas. 678
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts11 Jun 1929
Nathu Vs Emperor
Allahabad High Court · AIR 1929 All 855 : 118 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 1929
Ram Nath Vs Emperor
Allahabad High Court · 125 Ind. Cas. 767
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts10 Jun 1929
Gangadhar Nathu and Others Vs Vishnu Vithal
Bombay High Court · 122 Ind. Cas. 70
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts10 Jun 1929
Mahommad Yunus Vs Kamla Singh and Another
Patna High Court · AIR 1930 Patna 624
Bengal Tenancy Act, 1885 — Section 155
High Courts10 Jun 1929Dismissed
Sita Majhi and others Vs Kartick Modi
Patna High Court · (1929) 06 PAT CK 0028