High Courts31 May 1929
Jainath Singh and Others Vs Ramdahin Singh and Others
Patna High Court · 120 Ind. Cas. 754
Estates Partition Act, 1897 — Section 119, 64
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,992 of 61,517
High Courts31 May 1929
Parkalo Kobri and Another Vs Bhagwat Sahai
Patna High Court · AIR 1929 Patna 545 : 123 Ind. Cas. 66
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(1)
High Courts31 May 1929
Gopal Sahu and Others Vs Ghanshyam Das and Others
Patna High Court · AIR 1929 Patna 529(1)
High Courts31 May 1929
Parmeshwar Singh and Others Vs Lekh Narayan Singh and Others
Patna High Court · AIR 1930 Patna 157
Bengal Tenancy Act, 1885 — Section 67
High Courts31 May 1929Dismissed
(Lal) Behari Lal Vs Allahabad Bank, Ltd. and Another
Allahabad High Court · AIR 1929 All 664
Contract Act, 1872 — Section 135
High Courts31 May 1929
Lal Behari Lal Vs The Allahabad Bank Ltd. Cawnpore and Jagannath
Allahabad High Court · 122 Ind. Cas. 602
Contract Act, 1872 — Section 132Evidence Act, 1872 — Section 92
High Courts31 May 1929
Mt. Karimunnissa Bibi Vs Mira Baksh and Others
Allahabad High Court · (1929) 05 AHC CK 0012
High Courts30 May 1929
Abdul Hamid and Others Vs Eakub Ali Pandit and Another
Calcutta High Court · AIR 1930 Cal 315
Bengal Tenancy Act, 1885 — Section 49B, 66
High Courts30 May 1929
Gangaya Narottam Shastry Vs Ardeshar Dinashaw
Calcutta High Court · AIR 1930 Cal 85
High Courts30 May 1929
Digendra Behari Roy and Others Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1929 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 145Government of India Act, 1915 — Section 79(2)
High Courts30 May 1929
Digendra Behary Roy and Others Vs Janaki Nath Roy and Others
Calcutta High Court · 125 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 May 1929
Dalu Ram Gobardhan Das Vs Ramanand Jurimull
Patna High Court · AIR 1929 Patna 593
Civil Procedure Code, 1908 (CPC) — Section 144, 2(12)
High Courts30 May 1929
Emperor Vs Ram Tahal Singh
Patna High Court · AIR 1929 Patna 522
Motor Vehicles Rules, 1914 — Rule 28
High Courts30 May 1929
Sri Kishan Pandey Vs Ghana Nand Joshi and Another
Allahabad High Court · AIR 1929 All 721(1) : 122 Ind. Cas. 598
Limitation Act, 1963 — Article 48
High Courts29 May 1929
Kedar Nath Mistri and Another Vs Narayan Chandra Safui
Calcutta High Court · AIR 1930 Cal 344
Contract Act, 1872 — Section 70
High Courts29 May 1929
Panchananda Debnath Vs Brojendra Kumar Sutradhar and Others
Calcutta High Court · AIR 1930 Cal 356
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts29 May 1929
Jolekha Bibi and Another Vs Danis Mahommad and Others
Calcutta High Court · AIR 1930 Cal 65 : 122 Ind. Cas. 630
Court Fees Act, 1870 — Section 10, 6, 7, 9
High Courts29 May 1929
Baldeodas Bajoria and Others Vs Sarojini Dasi
Calcutta High Court · 126 Ind. Cas. 408
High Courts29 May 1929
Nafar Chandra Pal Choudhury and Another Vs Jatindra Nath Das and Others
Calcutta High Court · AIR 1929 Cal 614 : 118 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 180A, 180B, 24
High Courts29 May 1929
Baldeo Das Bajoria and Others Vs Sorojini Dasi and Others
Calcutta High Court · AIR 1929 Cal 697