High Courts23 Oct 1929
Kondireddi Bulliraju alias Achayamma Vs Kondireddi Satyanarayanamurthi
Madras High Court · (1930) ILR (Mad) 405 : (1930) 31 LW 254 : (1930) 58 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 100
JUDGMENT DATABASE
Search 12,31,109 Indian judgments.
12,31,109 judgments in All Courts · page 58,994 of 61,556
High Courts23 Oct 1929
In Re: Kondalu Aiyar
Madras High Court · AIR 1930 Mad 427 : (1930) ILR (Mad) 158 : (1929) 30 LW 976 : (1929) 57 MLJ 783
High Courts23 Oct 1929
The Commissioner of Income Tax Vs S.M. Perianna Pillai
Madras High Court · AIR 1930 Mad 113 : (1930) 31 LW 78 : (1930) 58 MLJ 10
Income Tax Act, 1961 — Section 23(2)
High Courts22 Oct 1929
In Re: Karuthaswami Servai alias Athiappan Servai
Madras High Court · AIR 1930 Mad 331 : (1930) ILR (Mad) 173 : (1930) 31 LW 243 : (1930) 58 MLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 117, 256
High Courts22 Oct 1929Disposed Of
Riazuddin Vs Mt. Phula Devi and Another
Allahabad High Court · AIR 1929 All 977 : (1930) ILR (All) 225
Agra Pre-emption Act, 1922 — Section 5
High Courts22 Oct 1929
In Re: Sri Sree Raja Velugoti Sri Govinda Krishanayachandrulu Varu Bahadur Maharajah of Venkatagiri
Madras High Court · 123 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Court Fees Act, 1870 — Section 17
High Courts22 Oct 1929
In Re: Katagiri
Madras High Court · (1930) 58 MLJ 510
Court Fees Act, 1870 — Section 4
High Courts21 Oct 1929Dismissed
Sri Rajah Nallaparaju Mirja Atchutharamaraju Garu Vs Kruttiventi Pebrraju Garu
Bombay High Court · (1930) 32 BOMLR 481
Civil Procedure Code, 1908 (CPC) — Section 100
Privy Council21 Oct 1929
Nallaparaju Mirja Atchutharamaraju and others Vs Kruttiventi Perraju Garu and others
Privy Council · (1930) AIR(PC) 29
High Courts21 Oct 1929
(Peddibhotla) Venkata Subbayya and Another Vs (Bhamidipati) Venkataramanayya (dead) and Others
Madras High Court · AIR 1930 Mad 646
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Oct 1929
C. Sankaranarayana Mudaliar Vs Tangaratna Mudaliar and Others
Madras High Court · AIR 1930 Mad 662 : 126 Ind. Cas. 609
High Courts21 Oct 1929
Subbayya and Another Vs Bhamidipati Venkataramanayya and Others
Madras High Court · 126 Ind. Cas. 735
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 1929
R. Viswanatha Chetty Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1930 Mad 544 : (1930) 31 LW 229 : (1930) 58 MLJ 189
Presidency Towns Insolvency Act, 1909 — Section 11(b)
High Courts18 Oct 1929
The Commissioner of Income Tax Vs A. Suppan Chettiar and Co.
Madras High Court · AIR 1930 Mad 124 : (1930) ILR (Mad) 702 : (1930) 31 LW 141 : (1930) 58 MLJ 46
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts18 Oct 1929Dismissed
Gokul Prasad Vs Sheikh Muzaffar Mian
Allahabad High Court · 121 Ind. Cas. 551
High Courts18 Oct 1929Dismissed
Man Singh and Others Vs Ram Lal alias Bhuria and Others
Allahabad High Court · 121 Ind. Cas. 819
High Courts18 Oct 1929Dismissed
Dhurjati Upadhiya Vs Ram Bharos Pande and Others
Allahabad High Court · AIR 1930 All 109 : (1930) ILR (All) 222 : 121 Ind. Cas. 701
High Courts18 Oct 1929Dismissed
Moti Lal and Others Vs Nandan and Another
Allahabad High Court · AIR 1930 All 122 : 121 Ind. Cas. 545
High Courts18 Oct 1929Allowed
Dharamdeo Rai Vs Jwala Prasad and Another
Allahabad High Court · (1929) 10 AHC CK 0010
High Courts18 Oct 1929Dismissed
Mohammad Qamar Shah Khan Vs Mohammad Salamat Ali Khan
Allahabad High Court · AIR 1930 All 112 : 121 Ind. Cas. 546