High Courts15 Oct 1929Dismissed
Musammat Rukmin Kuer Vs Musammat Ram Piari
Allahabad High Court · (1929) 10 AHC CK 0032
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12,31,106 judgments in All Courts · page 58,996 of 61,556
High Courts15 Oct 1929Dismissed
Inayat Beg and Another Vs Umrao Beg
Allahabad High Court · AIR 1930 All 121
High Courts15 Oct 1929
R.M.V.R.M. Virappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 123 : (1930) 31 LW 173 : (1930) 58 MLJ 95
High Courts15 Oct 1929
P.L.N.K.M. Nagappa Chettiar Vs The Official Assignee of Madras
Madras High Court · (1930) 58 MLJ 36
High Courts15 Oct 1929
P.L.N.K.M. Nagappa Chettiar Vs Official Assignee
Madras High Court · 126 Ind. Cas. 283 : (1930) 32 LW 231
High Courts14 Oct 1929
The Bhagirath Spinning and Weaving and C. Co. Ltd. Vs Balaji Bhavani Powar
Bombay High Court · AIR 1930 Bom 267 : (1930) 32 BOMLR 87 : (1930) ILR (Bom) 178
High Courts14 Oct 1929
Ponnuswami Goundan and Another Vs Kalyanasundara Ayyar and Others
Madras High Court · AIR 1930 Mad 770
Evidence Act, 1872 — Section 67
High Courts14 Oct 1929
P.L.M.P.L. Palaniappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 126 : 122 Ind. Cas. 339 : (1930) 31 LW 91 : (1930) 58 MLJ 23
Income Tax Act, 1961 — Section 34
High Courts13 Oct 1929
Tirpit Thakur Vs Mahanth Ramperkash Das
Patna High Court · AIR 1930 Patna 406(1)
Provincial Insolvency Act, 1920 — Section 52
High Courts11 Oct 1929
S.L.S. Chettiappa Chettiar Karaikudi and Others Vs The Commissioner of Income Tax
Madras High Court · 122 Ind. Cas. 349
Income Tax Act, 1961 — Section 4(2)
High Courts11 Oct 1929
S.L.S. Chettiappa Chettiar and Others Vs The Commissioner of Income Tax and Others
Madras High Court · AIR 1930 Mad 119 : (1930) 31 LW 215
High Courts11 Oct 1929
Kethireddi Kodandarami Reddi, by Mother and Next Friend, Seethamma Vs Kethireddi Chenchamma
Madras High Court · AIR 1930 Mad 479 : (1930) 32 LW 729 : (1930) 59 MLJ 531
High Courts11 Oct 1929
Muthuswami Servaigaran and Another Vs Thangammal Ayiyar
Madras High Court · AIR 1930 Mad 242 : (1930) ILR (Mad) 320 : (1930) 31 LW 16 : (1930) 58 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4)
High Courts11 Oct 1929
Swarnammal Vs K. Muniswami Chetty
Madras High Court · AIR 1930 Mad 225 : 122 Ind. Cas. 800
High Courts09 Oct 1929
(Vatakkam Chirayil Parkum) Kurundaliammal Vs T.P.E.N. Kunhi Kannan and Others
Madras High Court · AIR 1930 Mad 141
High Courts09 Oct 1929
Silvester Vaz Vs Louis Dias
Bombay High Court · AIR 1930 Bom 120 : 125 Ind. Cas. 434
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 95
High Courts09 Oct 1929
In Re: P.L.S.K.R. Firm
Madras High Court · 129 Ind. Cas. 654
Income Tax Act, 1922 — Section 66(3)