High Courts23 Sept 1929
Ranga Raju and Another Vs Ethirajammal
Madras High Court · AIR 1930 Mad 20 : (1930) ILR (Mad) 155 : (1929) 30 LW 846 : (1929) 57 MLJ 718
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
JUDGMENT DATABASE
Search 12,31,078 Indian judgments.
12,31,078 judgments in All Courts · page 58,997 of 61,554
High Courts23 Sept 1929
Muthu Vaithilinga Mudaliar Vs Subbaraya Chettiar
Madras High Court · AIR 1930 Mad 410
High Courts23 Sept 1929
Sait Asuram Sada Suk Bhattach Vs The Sub-Collector of Rajahmundry and Another
Madras High Court · 123 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts20 Sept 1929
Satindra Nath Sen and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 809
High Courts20 Sept 1929
Bhagirath Bhagat Vs Ram Narain Sahu
Patna High Court · AIR 1930 Patna 194 : 120 Ind. Cas. 45
High Courts19 Sept 1929
Somalinga L. Rengier and Others Vs Ramia Santhu and Another
Madras High Court · AIR 1930 Mad 264
High Courts19 Sept 1929Dismissed
Lakshmansa Babasa Chowdhary Vs Lakshmansa Baloosa Powar
Bombay High Court · AIR 1930 Bom 150 : (1930) 32 BOMLR 56 : (1930) ILR (Bom) 285
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2
High Courts19 Sept 1929
Emperor Vs Lal Mohammad
Patna High Court · 119 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Sept 1929
Secy. of State Vs Dist. Board of Tanjore
Madras High Court · AIR 1930 Mad 679 : (1930) 31 LW 508
Easements Act, 1882 — Section 15
High Courts19 Sept 1929
T.P. Java Rowther Vs Sulaiman Rowther and Others
Madras High Court · AIR 1930 Mad 814 : (1930) 32 LW 61
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1930) 31 LW 712 : (1930) 58 MLJ 107
Madras Local Boards Act, 1884 — Section 2, 3(v)
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachellam Chettiar
Madras High Court · AIR 1930 Mad 302 : 123 Ind. Cas. 40
Madras Local Boards Act, 1884 — Section 3(v)
High Courts18 Sept 1929
(Manna) Vazhmuni Mudali Vs Nathumuni Mudali and Others
Madras High Court · AIR 1930 Mad 361
High Courts18 Sept 1929Dismissed
Dinanath Damodar Kale Vs Malvi, Mody, Ranchhoddas and Co.
Bombay High Court · AIR 1930 Bom 213 : (1930) 32 BOMLR 272
Contract Act, 1872 — Section 73, 74
High Courts18 Sept 1929
Appu Pillai Vs Nataraja Pillai and Others
Madras High Court · AIR 1930 Mad 225(1) : 126 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1929
Nanna Vazhmumi Mudali Vs Nathamuni and Another
Madras High Court · 122 Ind. Cas. 342
Contract Act, 1872 — Section 23
High Courts18 Sept 1929
N.P. Nallaperumal Chetti Vs Yalliyappa Chetti and Others
Madras High Court · 123 Ind. Cas. 7 : (1930) 32 LW 143
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts18 Sept 1929
Velliyappa Chetti by Mother and Guardian, Lakshmi Achi Vs Vellayappa Chetti and Another
Madras High Court · (1930) ILR (Mad) 475 : (1930) 59 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts17 Sept 1929
(Yella) Ramayya and Others Vs (Chukkapalli) Kotayya and Others
Madras High Court · AIR 1930 Mad 748 : (1930) 32 LW 138
Contract Act, 1872 — Section 73
High Courts17 Sept 1929
In Re: A.V. Subba Rao
Madras High Court · 122 Ind. Cas. 799 : (1929) 30 LW 977 : (1929) 57 MLJ 780