JUDGMENT DATABASE
Search 12,31,077 Indian judgments.
12,31,077 judgments in All Courts · page 58,999 of 61,554
Ghasi and Others Vs Emperor
Allahabad High Court · AIR 1930 All 329 : (1930) ILR (All) 214
Emperor Vs Kudua Bari
Allahabad High Court · AIR 1930 All 37 : 121 Ind. Cas. 559
Kidambi Tayamma and Others Vs Kidambi Varadacharyulu and Others
Madras High Court · 123 Ind. Cas. 344
(Kidambi) Tayamma and Others Vs (Kidambi) Varadacharyulu and Others
Madras High Court · AIR 1929 Mad 827
P.A.L. Pl. Palaniappa Chettiar (died) and Another Vs V.N.S. Chockalingam Chetti
Madras High Court · AIR 1930 Mad 109 : (1929) 30 LW 1040 : (1929) 57 MLJ 817
In Re: T.M.A. Nathan
Madras High Court · (1930) ILR (Mad) 165 : (1929) 30 LW 883 : (1929) 57 MLJ 763
R.K. Samuel Vs F.H.T. Samuel
Calcutta High Court · AIR 1930 Cal 558
Peary Mohan Saha Vs Harendra Nath Roy
Calcutta High Court · AIR 1930 Cal 295
Ravishankar Chhaganlal Vs The Dohad Municipality
Bombay High Court · (1929) 31 BOMLR 1295
(Chairman), Municipal Council Vs Anantha Subramania Ayyar
Madras High Court · AIR 1930 Mad 258 : (1930) ILR (Mad) 653 : (1929) 30 LW 851
Ragho Ravji Bharde Vs Gopal Janardan
Bombay High Court · (1929) 31 BOMLR 1415 : (1930) ILR (Bom) 162
Gangadas Banerjee and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 365
Durjan Vs Emperor
Allahabad High Court · AIR 1930 All 192 : 121 Ind. Cas. 550
Sri Rajah Bommavadevara Naganna Naidu Bahadur Zamindar Garu and Another Vs Sri Rajah Bommadevara Satyanarayana Varaprasadarao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1930 Mad 181 : (1930) ILR (Mad) 202