High Courts13 Sept 1929
Davular Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · AIR 1930 Mad 129 : (1930) ILR (Mad) 223 : 124 Ind. Cas. 220
Civil Procedure Code, 1908 (CPC) — Section 92
JUDGMENT DATABASE
Search 12,31,078 Indian judgments.
12,31,078 judgments in All Courts · page 58,998 of 61,554
High Courts13 Sept 1929
Devalur Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · (1929) 30 LW 954 : (1930) 58 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1929
Halekote Kunhi Kalanda Beari Vs Kunhipakki alias Suleman, minor by next friend, Karnavan Kooleri Valiya Peedigayil Abdul Khader Haji and Others
Madras High Court · AIR 1930 Mad 69 : (1929) 30 LW 862 : (1929) 57 MLJ 712
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Sept 1929
Sri Saladi Nagabushanam Vs Vardhinidi Venkanna and Another
Madras High Court · AIR 1930 Mad 21 : (1930) ILR (Mad) 151 : (1929) 30 LW 807 : (1929) 57 MLJ 726
Tamil Nadu Elementary Education Act, 1920 — Section 34
High Courts13 Sept 1929
Meyyappan Servai Vs Sellappa Chettiar and Others
Madras High Court · AIR 1930 Mad 489
High Courts12 Sept 1929
Thazhekat Manayil Karnavar Narayanan Thirumupu and Another Vs Poonthuruthi Edavalath Anadil Kizhakkinakath Kamaran Mootha Poduval and Others
Madras High Court · 122 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Sept 1929
In Re: N. Venkadu and Others
Madras High Court · 121 Ind. Cas. 862
Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Sept 1929
N. Venkadu and Others Vs Emperor
Madras High Court · AIR 1930 Mad 188 : (1930) 31 LW 236
High Courts12 Sept 1929
(Thazhekkat Manayil Karnavar) Narayanan Thirumumpu and Another Vs Poonthuruthi Edavalath Anadil Kizhakkinakath Kammaran Mootha Poduval and Others
Madras High Court · AIR 1930 Mad 295 : (1930) ILR (Mad) 214 : 122 Ind. Cas. 460 : (1930) 31 LW 24
High Courts11 Sept 1929
(Annapragada) Visvanadham Vs (Annapragada) Mangamma and Others
Madras High Court · AIR 1930 Mad 236
High Courts11 Sept 1929Dismissed
Damodar Bechar Vs Mohan Javer
Bombay High Court · AIR 1930 Bom 121 : (1929) 31 BOMLR 1422
High Courts11 Sept 1929
M. Basavayya Vs Majeti Bapanna Rao Sowcar and Others
Madras High Court · (1929) 30 LW 911 : (1930) 58 MLJ 349
Limitation Act, 1963 — Article 120
High Courts10 Sept 1929Allowed
Dunichand Bishandas Vs Comptoir National D''escompte D''paris
Bombay High Court · AIR 1930 Bom 187 : (1930) 32 BOMLR 58
Limitation Act, 1908 — Section 14, 19
High Courts10 Sept 1929Allowed
Marittima Italiana Steamship Company Vs Burjor Framroze Rustomji Joshi
Bombay High Court · AIR 1930 Bom 185 : (1930) 32 BOMLR 43 : (1930) ILR (Bom) 278
Arbitration Act, 1940 — Section 19Contract Act, 1872 — Section 28
High Courts10 Sept 1929Dismissed
Emperor Vs Kashi Nath and Another
Allahabad High Court · AIR 1930 All 161 : 121 Ind. Cas. 547
High Courts10 Sept 1929Allowed
Emperor Vs Narbada Prasad and Another
Allahabad High Court · AIR 1930 All 38 : (1929) ILR (All) 864 : 121 Ind. Cas. 819
High Courts10 Sept 1929
The Public Prosecutor Vs Vedi alias Vathan
Madras High Court · 122 Ind. Cas. 463 : (1930) 31 LW 241
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Sept 1929
K.V. Ayyaswami Pattar and Another Vs M.R.Ry. Manavikrama Zamorin Rajah Avl. of Calicut (dead) and Others
Madras High Court · AIR 1930 Mad 430 : (1929) 30 LW 960 : (1930) 58 MLJ 89
Limitation Act, 1963 — Article 144