High Courts29 Aug 1929
Carr Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1930 Cal 17
JUDGMENT DATABASE
Search 12,31,061 Indian judgments.
12,31,061 judgments in All Courts · page 59,000 of 61,554
High Courts29 Aug 1929
Putta Chelamiah and Another Vs Venkata Kumara Mahipati Suryarao Bahadur Garu and Another
Madras High Court · AIR 1930 Mad 1 : 121 Ind. Cas. 765
High Courts28 Aug 1929
Ganendra Mohan Bhaduri and Another Vs Bhavani Charan Chakravarti
Calcutta High Court · AIR 1930 Cal 468
Arbitration Act, 1899 — Section 11(2)
High Courts27 Aug 1929
Natesa Pillai Vs Govindasami Pathan and Another
Madras High Court · AIR 1930 Mad 4
High Courts26 Aug 1929
In Re: Kharkharee Collieries Ltd.
Calcutta High Court · AIR 1932 Cal 76
Companies Act, 1956 — Section 175(6)
High Courts26 Aug 1929
Jogendranath Sen and Others Vs Behari Lal Das and Others
Calcutta High Court · AIR 1930 Cal 450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1929
Mahadeo Lal and Another Vs Hossaini Pandey and Others
Patna High Court · AIR 1930 Patna 199 : 120 Ind. Cas. 289
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 324
High Courts26 Aug 1929
Secy. of State Vs T.S. Murugesan Pillai and Others
Madras High Court · AIR 1930 Mad 248
High Courts26 Aug 1929
(Tatiparti) Veeraswami and Others Vs (Sanam) Kanakayya
Madras High Court · AIR 1929 Mad 833 : 121 Ind. Cas. 159
High Courts24 Aug 1929
Manika Goundan and Another Vs Loganatha Mudaliar by Agent A.P. Varadaraja Mudaliar and Another
Madras High Court · 125 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts23 Aug 1929
Abdul Wahed Vs Mohan Bashi Saha and Others
Calcutta High Court · AIR 1930 Cal 466
High Courts23 Aug 1929
Osman Gani Mistry and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 130
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts23 Aug 1929
Currimbhoy and Co. Ltd. Vs L.A. Creet and Others
Calcutta High Court · AIR 1930 Cal 113
Evidence Act, 1872 — Section 116
High Courts23 Aug 1929
Provash Chandra Lahiri Vs Municipal Commissioner of Howrah
Calcutta High Court · AIR 1930 Cal 147a
High Courts23 Aug 1929
Mariappa Koundan Vs Palaniappa Goundan and Others
Madras High Court · 125 Ind. Cas. 68
Limitation Act, 1963 — Section 19
High Courts23 Aug 1929
S. Natarajan and Others Vs V. Narasimha Aiyangar, Official Liquidator of the City Hygienic Milk Supply Co., Ltd.
Madras High Court · AIR 1930 Mad 74 : (1930) ILR (Mad) 147 : (1929) 30 LW 849 : (1929) 57 MLJ 723
Companies Act, 1956 — Section 199, 201
High Courts23 Aug 1929
Mariappa Goundan Vs Palaniappa Goundan and Others
Madras High Court · AIR 1930 Mad 796 : (1931) 33 LW 264
Limitation Act, 1963 — Section 19
High Courts22 Aug 1929
Manilal Lallubhai Vs Chandulal Tribhovandas
Bombay High Court · AIR 1930 Bom 430 : (1930) 32 BOMLR 424
Contract Act, 1872 — Section 72