High Courts09 Aug 1929
In Re: Mahomed Kassim Sahib
Madras High Court · AIR 1929 Mad 790 : (1929) 30 LW 499
JUDGMENT DATABASE
Search 12,31,003 Indian judgments.
12,31,003 judgments in All Courts · page 59,002 of 61,551
High Courts09 Aug 1929
Elayaperumal Thalaivar Vs Vellaikannu Thevar and Another
Madras High Court · AIR 1931 Mad 40
High Courts09 Aug 1929
Rathai Ammal and Others Vs R. Subramania Ayyar and Others
Madras High Court · 120 Ind. Cas. 377
Limitation Act, 1963 — Section 4
High Courts08 Aug 1929
Upendra Nath Mukherjee Vs Gurupada Halder and Another
Calcutta High Court · AIR 1930 Cal 508
High Courts08 Aug 1929
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 222
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts08 Aug 1929
Meajan Howladar and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 737
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467, 471
High Courts08 Aug 1929
Central Bank of India Ltd. Vs Ramkinkar Banerjee and Others
Patna High Court · AIR 1929 Patna 751 : 123 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts08 Aug 1929
Bhado Mander Vs Khodabux and Others
Patna High Court · AIR 1929 Patna 746 : 123 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Aug 1929
Ramtahal Thakur Vs Jagtanand Jha and Others
Patna High Court · 124 Ind. Cas. 844
High Courts08 Aug 1929
Lachhandhari and Another Vs Rajpat Mahaton and Others
Patna High Court · AIR 1930 Patna 376
Bengal Tenancy Act, 1885 — Section 103B
High Courts07 Aug 1929
Abdul Gofur Mulla and Another Vs Kalidhan Mondal and Others
Calcutta High Court · 124 Ind. Cas. 481
High Courts07 Aug 1929
Abdul Gafur Mulla and Another Vs Kalidham Mondal and Others
Calcutta High Court · AIR 1930 Cal 302
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 Aug 1929
Emperor Vs Balai Ghose and Another
Calcutta High Court · AIR 1930 Cal 141 : 124 Ind. Cas. 486
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts07 Aug 1929
M.M. Robey Vs A.V. Robey
Calcutta High Court · AIR 1931 Cal 121
Divorce Act, 1869 — Section 3
High Courts07 Aug 1929
Mukhram Vs Emperor
Allahabad High Court · AIR 1929 All 930
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 366
High Courts07 Aug 1929
Ulaganatha Mudaliar and Others Vs Molaveedu Alagappa Mudaliar
Madras High Court · AIR 1929 Mad 903 : 122 Ind. Cas. 161
High Courts06 Aug 1929
Nayan Mandal and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 134
Evidence Act, 1872 — Section 135Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts06 Aug 1929
Ram Ratan Prasad and Others Vs Banarsi Lal and Others
Patna High Court · AIR 1930 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts06 Aug 1929Dismissed
Chhattar Vs Emperor
Allahabad High Court · AIR 1929 All 897
Penal Code, 1860 (IPC) — Section 304