High Courts22 Jul 1929
Mallu Gope and Another Vs Emperor
Patna High Court · AIR 1929 Patna 712
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 149, 352
JUDGMENT DATABASE
Search 12,30,902 Indian judgments.
12,30,902 judgments in All Courts · page 59,004 of 61,546
High Courts22 Jul 1929
Sri Ram Lakshman Janki Jee and Another Vs Nirsu Ram and Others
Patna High Court · AIR 1930 Patna 97
High Courts22 Jul 1929
Bengali Parida and Others Vs Banchhanidhi Panigrahi
Patna High Court · AIR 1930 Patna 29
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts22 Jul 1929Dismissed
Abdul Rashid Vs Harish Chandra
Allahabad High Court · AIR 1929 All 940
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 95
High Courts22 Jul 1929Disposed Of
Kasim Abbas Vs Hans Ram and Others
Allahabad High Court · (1929) 07 AHC CK 0096
High Courts22 Jul 1929Dismissed
In Re: An Advocate
Allahabad High Court · AIR 1930 All 22(1) : 123 Ind. Cas. 683 : 122 Ind. Cas. 894
High Courts22 Jul 1929Disposed Of
Abdul Rahman Vs Jagannath Pandey
Allahabad High Court · AIR 1930 All 86 : 118 Ind. Cas. 707
High Courts22 Jul 1929
Alagiri Nayakar and Another Vs Perumal Nayakar and Others
Madras High Court · 122 Ind. Cas. 503
High Courts20 Jul 1929
Emperor Vs Daljitsing Fattehsing
Bombay High Court · (1930) 32 BOMLR 106
Arms Act, 1878 — Section 19(a), 19(d)
High Courts20 Jul 1929
Daljitsing Fattehsing Vs Emperor
Bombay High Court · 125 Ind. Cas. 435
Arms Act, 1878 — Section 27Arms Act, 1959 — Section 19(a), 5
High Courts20 Jul 1929Allowed
The Midnapore Zamindary Company Vs The Secretary of State for India
Bombay High Court · (1930) 32 BOMLR 114
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jul 1929
Shailabala Ray Vs Jnanendranath Ganguli and Others
Calcutta High Court · AIR 1930 Cal 821
High Courts19 Jul 1929
Bhusan Chandra Ghose Vs George Henderson and Co.
Calcutta High Court · AIR 1929 Cal 774
High Courts19 Jul 1929
Mohan Lal Hardeo Das Vs Commr. of Income Tax
Patna High Court · AIR 1930 Patna 14
Income Tax Act, 1961 — Section 22(4), 23(2), 66(8)
High Courts19 Jul 1929
Askaran Baid Vs Deolal Singh
Patna High Court · AIR 1929 Patna 568
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts19 Jul 1929
Rameshwar Mandar Vs Badri Sahu
Patna High Court · AIR 1930 Patna 105 : 124 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts19 Jul 1929Disposed Of
Md. Shafiqullah Khan Vs Md. Samiullah Khan
Allahabad High Court · (1929) 07 AHC CK 0108
High Courts19 Jul 1929Dismissed
Mt. Kaunsilla and Another Vs Dip Singh and Another
Allahabad High Court · AIR 1929 All 812 : 121 Ind. Cas. 272
Limitation Act, 1963 — Article 75
High Courts19 Jul 1929Dismissed
Kazim Husain Vs Ram Sarup and Another
Allahabad High Court · (1929) 07 AHC CK 0074
High Courts19 Jul 1929
Gopi Singh Vs Kesho Saran and Others
Allahabad High Court · AIR 1930 All 459 : 122 Ind. Cas. 768