High Courts24 Jul 1929Allowed
Govind Singh Vs Bijay Bahadur Singh
Allahabad High Court · 121 Ind. Cas. 108
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,30,902 Indian judgments.
12,30,902 judgments in All Courts · page 59,003 of 61,546
High Courts24 Jul 1929Disposed Of
Gauri Shankar and Another Vs Emperor
Allahabad High Court · AIR 1929 All 905
High Courts24 Jul 1929Allowed
Sheo Ram Vs Sone Lal and Another
Allahabad High Court · AIR 1929 All 912 : (1930) ILR (All) 150
High Courts24 Jul 1929
Nasrullah Khan Vs Wajid Ali and Another
Allahabad High Court · AIR 1930 All 81 : (1930) ILR (All) 167 : 118 Ind. Cas. 717
High Courts24 Jul 1929
In Re: Kalka Prasad
Allahabad High Court · AIR 1929 All 707 : 118 Ind. Cas. 719
Workmens Compensation Act, 1923 — Section 2(d)
High Courts24 Jul 1929
Govind Singh Vs Bijay Bahadur
Allahabad High Court · AIR 1929 All 980 : (1930) ILR (All) 169
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19
High Courts24 Jul 1929
Malabar Timber Co. Ltd. Vs (Ponnambilath Chathankandi) Prapravan Moidoo and Others
Madras High Court · AIR 1930 Mad 272
High Courts24 Jul 1929
Nucherla Chengiah and Another Vs Parasaram Subbaroya Aiyar and Others
Madras High Court · AIR 1930 Mad 555 : (1930) 31 LW 592 : (1930) 58 MLJ 562
High Courts24 Jul 1929
Parinam Rama Rao Pantulu and Another Vs Parinam Kristnamma
Madras High Court · AIR 1929 Mad 825 : (1929) ILR (Mad) 936 : 121 Ind. Cas. 496 : (1929) 30 LW 500 : (1929) 57 MLJ 793
Married Womens Property Act, 1874 — Section 6
High Courts24 Jul 1929
Malabar Timber Co. Ltd. Vs Ponna Mbilath Chathankandi Prapravan Moidoo and Others
Madras High Court · 126 Ind. Cas. 284(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts23 Jul 1929
Parmeshari Prasad Singh and Others Vs Ramgatia and Others
Patna High Court · 120 Ind. Cas. 44
Estates Partition Act, 1897 — Section 61
High Courts23 Jul 1929
Debi Saran Koiri and Another Vs Nandalal Chaubey and Others
Patna High Court · AIR 1929 Patna 591
Transfer of Property Act, 1882 — Section 122, 123, 5
High Courts23 Jul 1929
Krishna Maharana Vs Emperor
Patna High Court · AIR 1929 Patna 651
Penal Code, 1860 (IPC) — Section 361, 366, 376
High Courts23 Jul 1929Dismissed
Bhagwan Das Vs Bibi Iqbal Sultan Banu Shahar Khurshed Begam
Allahabad High Court · AIR 1929 All 885 : 118 Ind. Cas. 715
Easements Act, 1882 — Section 15, 7
High Courts23 Jul 1929
Mangat Lal Vs Ghasi Khan and Others
Allahabad High Court · AIR 1929 All 800 : 118 Ind. Cas. 718
Transfer of Property Act, 1882 — Section 41
High Courts23 Jul 1929
C. Ahamad Haji Vs Mayan and Others
Madras High Court · AIR 1930 Mad 65 : (1929) 30 LW 1045 : (1929) 57 MLJ 789
Limitation Act, 1963 — Section 19
High Courts22 Jul 1929
Haridas Mukherjee Vs Bijay Krishna Das and Others
Calcutta High Court · AIR 1930 Cal 387
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jul 1929
Hridoymohan Sanyal Vs Khagendra Nath Sanyal and Others
Calcutta High Court · AIR 1929 Cal 687
Civil Procedure Code, 1908 (CPC) — Section 48, 48(ii)(b)